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DCIT (OSD)-1, CEN RG -7,, MUMBAI vs SIMPLEX REALTY LTD, MUMBAI | BharatTax
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DCIT (OSD)-1, CEN RG -7,, MUMBAI vs. SIMPLEX REALTY LTD, MUMBAI
DCIT (OSD)-1, CEN RG -7,, MUMBAI vs. SIMPLEX REALTY LTD, MUMBAI
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ITA 4293/MUM/2012
Status: Disposed
ITAT Mumbai
21 October 2016
AY 2005-06
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