Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,181 total)
DCIT, CHENNAI vs ASHOK LEYLAND LIMITED, CHENNAI
ITA 311/CHNY/2013[2004-05]Status: DisposedITAT ChennaiAY 2004-05
ASHOK LEYLAND LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 160/CHNY/2013[2004-2005]Status: DisposedITAT ChennaiAY 2004-2005
M.CT.M. GLOBAL INVESTMENTS P LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1936/CHNY/2012[2009-10]Status: DisposedITAT ChennaiAY 2009-10
M.CT.M.GLOBAL INVESTMENTS PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 115/CHNY/2012[2008-09]Status: DisposedITAT ChennaiAY 2008-09
SMT. V.VISALAKSHI ACHI,KOTTAIYUR vs ITO, KARAIKUDI
ITA 1512/CHNY/2011[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
ACIT, CHENNAI vs M/S. MCTM GLOBAL INVESTMENTS PVT LTD., CHENNAI
ITA 1285/CHNY/2011[2007-08]Status: DisposedITAT ChennaiAY 2007-08
M.CT.M.GLOBAL INVESTMENTS PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1102/CHNY/2011[2007-08]Status: DisposedITAT ChennaiAY 2007-08
M/S M.CT.M. GLOBAL INVESTMENTS PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 456/CHNY/2009[2005-06]Status: DisposedITAT ChennaiAY 2005-06
ACIT, CHENNAI vs M/S. M.CT.M.GLOBAL INVESTMENTS PVT. LTD., CHENNAI
ITA 1654/CHNY/2009[2006-07]Status: DisposedITAT ChennaiAY 2006-07
ACIT, CHENNAI vs M/S. M.CT. M GLOBAL INVESTMENTS PVT. LTD., CHENNAI
ITA 1465/CHNY/2009[2005-06]Status: DisposedITAT ChennaiAY 2005-06
ACIT, CHENNAI vs M/S M.CT.M.GLOBAL INVESTMENTS PVT. LTD., CHENNAI
ITA 1438/CHNY/2009[2001-02]Status: DisposedITAT ChennaiAY 2001-02
ACIT, CHENNAI vs M/S. M CT M GLOBAL INVESTMENTS P. LTD., CHENNAI
ITA 1954/CHNY/2008[2004-05]Status: DisposedITAT ChennaiAY 2004-05
M/S M.CT.M. GLOBAL INVESTMENTS PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1873/CHNY/2008[2004-05]Status: DisposedITAT ChennaiAY 2004-05
PR. COMMISSIONER OF INCOME TAX (CENTRAL) -1 NEW DELHI vs PEPSI FOODS PVT.LTD.
ITA/716/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX-III vs SAMSUNG INDIA ELECTRONICS PVT. LTD.
ITA/642/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
DCIT, BANGALORE vs M/S SKY TOP BUILDERS PVT. LTD., BANGALORE
ITA 51/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S SASKEN COMMUNICATION TECHNOLOGIES LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 397/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
BROCADE COMMUNICATIONS SYSTEMS PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 331/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
DCIT, CIRCLE-2(1)(2), BANGALORE vs BROCADE COMMUNICATIONS SYSTEMS PVT. LTD., BANGALORE
ITA 167/BANG/2015[2010-11]Status: PendingITAT BangaloreAY 2010-11
GEDEN JANG GUNCHOE SOCIETY,MUNDGOD vs CIT, BANGALORE
ITA 1505/BANG/2015[N.A.]Status: DisposedITAT Bangalore
SRI. JAVEED AHMED,BANGALORE vs DCIT, BANGALORE
ITA 873/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
LOGICA P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1620/BANG/2014[2006-07]Status: DisposedITAT BangaloreAY 2006-07
SEALED AIR (INDIA) PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 1472/BANG/2010[2006-07]Status: DisposedITAT BangaloreAY 2006-07
M/S. GIVAUDAN (INDIA) PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1267/BANG/2010[2006-07]Status: DisposedITAT BangaloreAY 2006-07
SUKUMAR RAJAGOPALAN,NEW DELHI vs ACIT, NEW DELHI
ITA 719/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. GARIMA CREDIT HOLDINGS PVT. LTD.,DELHI vs DCIT, NEW DELHI
ITA 647/DEL/2016[2003-04]Status: DisposedITAT DelhiAY 2003-04
RAJBIR SINGH VERMA,NEW DELHI vs JCIT, NEW DELHI
ITA 614/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S GANPATI FINCAP PVT LTD., NEW DELHI
ITA 5843/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S SHREY INFRADEVELOPERS PVT LTD., NEW DELHI
ITA 5842/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
SHRI ASHOK NANCHAHAL,NEW DELHI vs ACIT, NEW DELHI
ITA 4827/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12