Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,181 total)

M/S A.P. PROCESSORS,DELHI vs ITO, NEW DELHI

ITA 4346/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
21/10/2016

M/S A.P. PROCESSORS,DELHI vs ITO, NEW DELHI

ITA 4345/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
21/10/2016

ITO, NEW DELHI vs SH. ANIL BAREJA PROP., DELHI

ITA 2474/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
21/10/2016

ITO, NEW DELHI vs M/S. NALWA INVESTMENTS LTD., NEW DELHI

ITA 1586/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
21/10/2016

SMT. NEERA NAGAR,NOIDA vs ITO, GHAZIABAD

ITA 1165/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
21/10/2016

M/S. BHOOMIDHAR BUILDERS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 1082/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
21/10/2016

SHRI BABU RAM,FARIDABAD vs ITO, FARIDABAD

ITA 810/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
21/10/2016

M/S. SPB 87 HOTELS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 6271/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
21/10/2016

DCIT, NEW DELHI vs M/S. RIVIERA HOME FURNISHING (P) LTD., DELHI

ITA 4112/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
21/10/2016

SH. RAKESH KUMAR GARG,NEW DELHI vs DCIT, NEW DELHI

ITA 3185/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
21/10/2016

ACIT, NEW DELHI vs M/S. GARDENIA AIMS DEVELOPERS (P) LTD., NOIDA

ITA 1957/DEL/2013[2010-11 (F.Y.- 2009-10)]Status: DisposedITAT Delhi
21/10/2016

ITO, FATEHABAD vs SH. PRAVEEN KUMAR, FATEHABAD

ITA 3839/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
21/10/2016

SRI PARVEEN KUMAR,FATEHABAD vs ITO, FATEHABAD

ITA 3543/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
21/10/2016

ACIT, NEW DELHI vs SMT. RANJANA GARG, NEW DELHI

ITA 2833/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
21/10/2016

ACIT, NEW DELHI vs SMT. AMITA GARG, NEW DELHI

ITA 2758/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
21/10/2016

ACIT, NEW DELHI vs SH. RAKESH KUMAR GARG, NEW DELHI

ITA 2756/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
21/10/2016

DCIT, NEW DELHI vs SH. DEVI DASS SANTOSH KUMAR (HUF), NEW DELHI

ITA 2348/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
21/10/2016

ACIT, NEW DELHI vs SMT. AMITA GARG, NEW DELHI

ITA 2345/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
21/10/2016

ACIT, NEW DELHI vs SMT. KUSUM LATA GARG, NEW DELHI

ITA 2344/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
21/10/2016

SMT. KUSUM LATA GARG,NEW DELHI vs DCIT, NEW DELHI

ITA 2088/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
21/10/2016

SMT. KUSUM LATA GARG,NEW DELHI vs DCIT, NEW DELHI

ITA 2087/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
21/10/2016

SMT. AMITA GARG,NEW DELHI vs DCIT, NEW DELHI

ITA 2081/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
21/10/2016

SH. RAKESH KUMAR GARG,NEW DELHI vs DCIT, NEW DELHI

ITA 2079/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
21/10/2016

SH. RAKESH KUMAR GARG,NEW DELHI vs DCIT, NEW DELHI

ITA 2078/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
21/10/2016

M/S. RIPE COMPONENT TECHNOLOGIES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 163/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
21/10/2016

DCIT, NEW DELHI vs M/S. TIMES INTERNET LTD., NEW DELHI

ITA 4132/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
21/10/2016

DCIT, NEW DELHI vs M/S. TIMES INTERNET LTD., NEW DELHI

ITA 4130/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
21/10/2016

ACIT, NEW DELHI vs M/S. TELECOMMUNICATIONS CONSULTANTS INDIA LTD., NEW DELHI

ITA 3818/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
21/10/2016

ITO, NEW DELHI vs MR. RAJINDER KUMAR GUPTA, NEW DELHI

ITA 3611/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
21/10/2016

ACIT, NEW DELHI vs M/S TELECOMMUNICATIONS CONSULTANTS INDIA LTD., NEW DELHI

ITA 3481/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03
21/10/2016