Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,181 total)
DCIT, NEW DELHI vs M/S TIMES INTERNET LTD., NEW DELHI
ITA 2986/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S TIMES INTERNET LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2333/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
BHARAT & CO.,MUMBAI vs ITO 16(3)(1), MUMBAI
ITA 554/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHEETAL RANWALA,MUMBAI vs ACIT 19(1), MUMBAI
ITA 20/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHREE PRECOATED STEELS LTD,MUMBAI vs DCIT 8(3), MUMBAI
ITA 4838/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SUNIL SRICHAND KARARA,NAVI MUMBAI vs ITO 22(3)(4), NAVI MUMBAI
ITA 1216/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LONGULF TRADING (INDIA) P. LTD,MUMBAI vs DCIT 8(2), MUMBAI
ITA 6431/MUM/2013[2002-03]Status: DisposedITAT MumbaiAY 2002-03
DCIT 10(2), MUMBAI vs LAXMI BOARD & PAPER MILLS LTD, MUMBAI
ITA 5896/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ANNAPURNA SHRIKANT TIBREWALA,MUMBAI vs ASST CIT CEN CIR 43, MUMBAI
ITA 4059/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KULDEEP SINGH JASWANT SINGH DHALIWAL,PANVEL vs ITO WD 22(2)(1), NAVI MUMBAI
ITA 2001/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KHUSHAL H DHAROD,MUMBAI vs ACIT CC34, MUMBAI
ITA 7263/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
M/S. KRISHNA ROADWAYS,NEW DELHI vs ITO, CHENNAI
ITA 2271/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
The Director of Income Tax (Exemptions) vs Sri Gowtham Academy of General and Technical Education,
ITTA/391/2016ITAT Telangana
ANIS,SANJAY KUMAR
The Director of Income Tax, (Exemptions) vs Royal Education Society
ITTA/392/2016ITAT Telangana
ANIS,SANJAY KUMAR
Commissioner of Income Tax-II, vs M/s.Heritage Foods(I) Ltd.,
ITTA/389/2016ITAT Telangana
ANIS,SANJAY KUMAR
MADAN SINGH BISHT,GHAZIABAD vs ITO, NEW DELHI
ITA 5777/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. AJEET SINGH,NEW DELHI vs DCIT, NEW DELHI
ITA 361/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
SH. AMARJEET SINGH,NEW DELHI vs CIT, NEW DELHI
ITA 319/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. ASHOK & CO.,NEW DELHI vs CIT, NEW DELHI
ITA 312/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. AVTEC LTD., NEW DELHI
ITA 3082/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT(LTU), NEW DELHI vs M/S. AVTEC LTD., NEW DELHI
ITA 296/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. GE CAPITAL SERVICES INDIA LTD., NEW DELHI
ITA 2695/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
M/S BINARY SEMANTICS LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5679/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
ACIT, NEW DELHI vs M/S. BLUEBIRD SOFTWARE PVT. LTD., NEW DELHI
ITA 966/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO, NEW DELHI vs M/S. ANNIK TECHNOLOGY SYSTEM (P) LTD., NEW DELHI
ITA 4763/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, GURGAON vs SMT. ADARSH KAPILA, GURGAON
ITA 2963/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
MERITON INFOTECH PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1250/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
PR. COMMISSIONER OF INCOME TAX PANCHKULA vs JAGDEEP SINGH CHANDAIL
ITA/309/2016ITAT Punjab & Haryana
REGISTRAR-JUDICIAL,MR. JUSTICE M.M. AGGARWAL
ARUN KUMAR JAIN vs U O I and ORS
ITA/41/2001ITAT Rajasthan
M/S. TRAVANCORE DIAGNOSTICS (P) LTD. vs THE ASSISTANT COMMISSIONER OF INCOME-TAX
ITA/221/2015ITAT Kerala
