Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,368 total)
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs M/S ROHDE & SCHWARZ INDIA PVT. LTD.,
ITA/701/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PR COMMISSIONER OF INCOME TAX - 19 vs SHRI KULDEEP KUMAR SHARMA
ITA/435/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs M/S ROHDE & SCHWARZ INDIA PVT. LTD.,
ITA/700/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE COMMISSIONER OF INCOME TAX vs M/S. DESHPANDE EDUCATION TRUST
ITA/5015/2013ITAT Karnataka
ASHOK B HINCHIGERI,P.S.DINESH KUMAR
SMT. SURAJ BALA DHULL,NEW DELHI vs ITO, NEW DELHI
ITA 2982/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
SHRI MADAN LAL CHAUDHARY,NEW DELHI vs ITO, NEW DELHI
ITA 2976/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
MR RAJ KUMAR GOEL,NOIDA vs ITO, NOIDA
ITA 2212/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SMT. MEENU SHARMA,NEW DELHI vs ITO, NEW DELHI
ITA 1354/DEL/2016[2005-06]Status: DisposedITAT DelhiAY 2005-06
SH. JAGMEET SINGH BRAR,NEW DELHI vs ITO, GURGAON
ITA 1303/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. ELEGANT INFRAWORLD (P) LTD.,NEW DELHI vs ITO, GHAZIABAD
ITA 5888/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. RST TUBES PVT. LTD.,GHAZIABAD vs JCIT, GHAZIABAD
ITA 5634/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, MEERUT vs M/S. SHREE VENKATESH PLYWOOD PVT. LTD., MEERUT
ITA 3754/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, ROHTAK vs M/S. VEEKAY MEDICOS, ROHTAK
ITA 968/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. IMRAN,NEW DELHI vs ITO, GHAZIABAD
ITA 6849/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. KHALSA MONTESSORI SENIOR SECONDARY SCHOOL,NEW DELHI vs ADDL.CIT, BULANDSHAHR
ITA 4926/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S. BEENA PROPERTIES PVT. LTD., NEW DELHI
ITA 4658/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, FARIDABAD vs M/S. K.M. REALTECH LTD., FARIDABAD
ITA 405/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. UNITED EXPORTS,NEW DELHI vs ACIT, NEW DELHI
ITA 2375/DEL/2014[2000-01]Status: DisposedITAT DelhiAY 2000-01
M/S. UNITED EXPORTS,NEW DELHI vs ACIT, NEW DELHI
ITA 2374/DEL/2014[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
ACIT, NEW DELHI vs M/S. DLF SOUTH POINT, NEW DELHI
ITA 1404/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
COMPLETE SURVEYING TECHNOLOGIES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1324/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S. DEVASAN INVESTMENTS PVT. LTD., NEW DELHI
ITA 4762/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, CHENNAI vs C.S.HOLDINGS PVT. LTD., CHENNAI
ITA 369/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ACIT, CHENNAI vs C.S.HOLDINGS PVT. LTD., CHENNAI
ITA 368/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ACIT, CHENNAI vs C.S.HOLDINGS PVT. LTD., CHENNAI
ITA 367/CHNY/2015[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ITO, CHENNAI vs M/S. LIBERTY AGRI PRODUCTS PVT.LTD., CHENNAI
ITA 1332/CHNY/2012[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ROSHAN CHARITABLE TRUST,MUMBAI vs CIT (E), MUMBAI
ITA 3222/MUM/2016[]Status: DisposedITAT Mumbai
ITO 17(3)(5), MUMBAI vs VARSHA PRITAM REWARI, MUMBAI
ITA 897/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PARLE BISCUITS P.LTD,MUMBAI vs ASST CIT 10(3)(2)(OLD RD (2), MUMBAI
ITA 387/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
FUTURA POLYSTERS LTD,MUMBAI vs DCIT 5(1)(2), MUMBAI
ITA 313/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09