Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,368 total)
FUTURA POLYSTERS LTD,MUMBAI vs ITO TDS 1(5), MUMBAI
ITA 312/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 20(2), MUMBAI vs PRUTHVI GAURICHAND SHAH, MUMBAI
ITA 280/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
S. MANSUHLAL & CO.,MUMBAI vs DCIT 14(2), MUMBAI
ITA 248/MUM/2015[2001-02]Status: DisposedITAT MumbaiAY 2001-02
DCIT 11(2)(1), MUMBAI vs SIMPLEX CASTINGS LTD, MUMBAI
ITA 2472/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MAHABAL BACHA SALIAN,NAVI MUMBAI vs ITO WD 26(1)(3) NOW ITO WD WD 34(2)(3), MUMBAI
ITA 1972/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
USHARANI SHAHSI DALMIA,MUMBAI vs ASST CIT 16(2), MUMBAI
ITA 1780/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
PRIYANKA MANOHAR RAO,MUMBAI vs ITO 20(2)(3), MUMBAI
ITA 1654/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PRIYANKA MANOHAR RAO,MUMBAI vs ITO 20(2)(3), MUMBAI
ITA 1653/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KRISHNADEVI U. SHARMA,MUMBAI vs ITO 20(1) 4, MUMBAI
ITA 1633/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SIMPLEX CASTING LTD.,MUMBAI vs DCIT(OSD)-3(1), MUMBAI
ITA 1562/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MAHARASHTRA AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD,MUMBAI vs ASST CIT CIR 6(3), MUMBAI
ITA 1473/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT (TDS) 1(1), MUMBAI vs AIR INDIA CHARTERS LTD, MUMBAI
ITA 1458/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
VRM SHARE BROKING P. LTD,MUMBAI vs ACIT RG 4(2), MUMBAI
ITA 1388/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASST CIT 19(1), MUMBAI vs ADITYA D MAHADEVIA, MUMBAI
ITA 1351/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PRATAP U PUROHIT,MUMBAI vs JCIT RG 25(2), MUMBAI
ITA 1021/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 16(1), MUMBAI vs VISHWANATH ACHARYA, MUMBAI
ITA 7232/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
VISHWANTAH ACHARAYA,MUMBAI vs ASST CIT 11(1), MUMBAI
ITA 6872/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AMBHE FERRO METAL PROCESSORS P.LTD,MUMBAI vs DCIT CIR 6(1), MUMBAI
ITA 5566/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KUSUM MANOHAR AHUJA,MUMBAI vs ITO WD 19()(1), MUMBAI
ITA 5565/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 21(1)(1), MUMBAI vs ASHA K RINGSHIA, MUMBAI
ITA 5459/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 21(1)(1), MUMBAI vs ASHA K RINGSHIA, MUMBAI
ITA 5458/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ASST CIT 25(2), MUMBAI vs PRATAP UTTAM PUROHIT, MUMBAI
ITA 5193/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT CEN CIR 20 CEN RG 4, MUMBAI vs AMARJIT D.NAGI, MUMBAI
ITA 1972/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 22(3)(4), NAVI MUMBAI vs KULSWAMI CO-OP CREDIT SOCIETY, NAVI MUMBAI
ITA 1520/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASHOK P. SHAH,MUMBAI vs ITO 14(2)(1), MUMBAI
ITA 7551/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 18(1), MUMBAI vs SURESH MEHTA, MUMBAI
ITA 6584/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT CIRCLE -12(3), MUMBAI vs SIROYA HOLDINGS, MUMBAI
ITA 6563/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
VIJAY MANIKRAO HAMILAPURKAR,MUMBAI vs DCIT 21(3), MUMBAI
ITA 6048/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ORICON TRAVELS P.LTD,MUMBAI vs DCIT CC 31, MUMBAI
ITA 4977/MUM/2013[1993-94]Status: DisposedITAT MumbaiAY 1993-94
ITO RG 8(1)(3), MUMBAI vs EURO CERAMICS LTD, MUMBAI
ITA 3623/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
