Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,368 total)
KISHORE MOTIRAM MALANI,MUMBAI vs ITO 9(2)(2), MUMBAI
ITA 3169/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SHOUBHIK ROY,MUMBAI vs ACIT 11(1), MUMBAI
ITA 7279/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SUJAN PARIKH,MUMBAI vs ACIT CEN CIR-XXXX, MUMBAI
ITA 1846/MUM/2009[2007-2008]Status: DisposedITAT MumbaiAY 2007-2008
PR. COMMISSIONER OF INCOME TAX (CENTRAL)- 3 vs DMA INVESTMENT PVT. LTD.
ITA/767/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE PR.COMMISSIONER OF INCOME TAX-9 vs TATA POWER DELHI DISTRIBUTION LTD.
ITA/690/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PR. COMMISSIONER OF INCOME TAX (CENTRAL)- 3 vs DMA INVESTMENT PVT. LTD.
ITA/768/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE PR. COMMISSIONER OF INCOME TAX-9 vs TATA POWER DELHI DISTRIBUTION LTD.
ITA/689/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
S.K. PROPERTIES,BANGALORE vs ITO, BANGALORE
ITA 783/BANG/2015[2007-08]Status: DisposedITAT BangaloreAY 2007-08
ITO, BANGALORE vs M/S ARCOT R & D SOFTWARE (P) LTD., BANGALORE
ITA 393/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S SANYO BPL PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1395/BANG/2014[2006-07]Status: DisposedITAT BangaloreAY 2006-07
DCIT vs M/S CYPRESS SEMICONDUCTOR TECHNOLOGY INDIA PVT. LTD., BANGALORE
ITA 614/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
SMT. B. SREELATHA vs DCIT,
ITA 1771/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
DCIT, BANGALORE vs M/S SKYLINE CONSTRUCTION & HOUSING PVT. LTD., BANGALORE
ITA 561/BANG/2011[2005-06]Status: DisposedITAT BangaloreAY 2005-06
ACUSIS SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 442/BANG/2011[2004-05]Status: DisposedITAT BangaloreAY 2004-05
SKYLINE CONSTRUCTION & HOUSING PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 435/BANG/2011[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SKYLINE CONSTRUCTION & HOUSING PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 432/BANG/2011[2004-05]Status: DisposedITAT BangaloreAY 2004-05
M/S. HCP PETROCHEM PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 739/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
SHRI BIMLESH KUMAR YADAV,GHAZIABAD vs ITO, GHAZIABAD
ITA 4693/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
SHRI MURSALEEN,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 3872/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. ARUN KUMAR GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 336/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. STERIA INDIA LTD.,NOIDA vs DCIT, NEW DELHI
ITA 108/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. STERIA INDIA LTD.,NOIDA vs DCIT, NEW DELHI
ITA 107/DEL/2016[2010-11 (F.Y. 2009-10)]Status: DisposedITAT Delhi
SHARAD GUPTA,FARIDABAD vs ACIT, FARIDABAD
ITA 867/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. VRINDAVAN INFRA DEVELOPERS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6802/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. CERATIZIT (I) PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6366/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. REMUNERATIVE PROJECT CELL,NEW DELHI vs JCIT, NEW DELHI
ITA 959/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. WILLARD INDIA LIMITED,MEERUT vs DCIT, BULANDSHAHR
ITA 6848/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. SANJAY,GHAZIABAD vs ITO, GHAZIABAD
ITA 5644/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. BEEHIVE SYSTEMS PVT. LTD., NEW DELHI
ITA 5334/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
DEVENDRA KUMAR AGGARWAL,NEW DELHI vs ITO, MUZAFFARNAGAR
ITA 4366/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
