Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,368 total)
SMT. SUSHILA AGARWAL,NEW DELHI vs ITO, NEW DELHI
ITA 3531/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
SH. SIDDARTH SHARMA,NEW DELHI vs DCIT, NEW DELHI
ITA 2079/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. ASHOK ARORA,NEW DELHI vs ITO, NEW DELHI
ITA 377/DEL/2010[2001-02]Status: DisposedITAT DelhiAY 2001-02
SHIV SHAKTI RICE MILLS vs ADDITIONAL COMMISSIONER OF INCOME TAX
ITA/558/2009ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
Smt. Uma Shashi Sharma vs Deputy Commissioner Of Income Tax
WP/4374/2015ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
Neeraj Mandloi vs Deputy Commissioner Of Income Tax
WP/3863/2015ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX vs SHRI NORATTAM MISHRA
ITA/51/2015ITAT Madhya Pradesh
INIS VARGHESE MALIEKKAL vs COMMISSIONER OF INCOME TAX, KOCHI
ITA/35/2016ITAT Kerala
SMT M BHARATHI vs M/S SAISHIVA HOTELS INC
WP/55693/2016ITAT Karnataka
B.VEERAPPA
WILLIAMS LEA INDIA PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 1002/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
GALAXY CHEMICALS,NAVI MUMBAI vs ASST CIT RG 22(3), NAVI MUMBAI
ITA 818/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ASST CIT 11(1)(1), MUMBAI vs RISHABHDEV TECHNOCABLE LTD, MUMBAI
ITA 7773/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 10(1), MUMBAI vs BHARAT COACH BUILDERS P.LTD, MUMBAI
ITA 6277/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 18(1), MUMBAI vs RELISHAH EXPORTS, MUMBAI
ITA 6071/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DIPTI RAJEN SHAH,MUMBAI vs ITO WD 16(2)(2), MUMBAI
ITA 485/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
IT (TDS) 3(3), MUMBAI vs SKYLINE CONSTRUCTION COMPANY LTD, MUMBAI
ITA 2472/MUM/2014[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DDIT (E) 1(1), MUMBAI vs SRI SRI RADHA DAMODAR CHARTIBALE TRUST, MUMBAI
ITA 2461/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 22(2)(3), NAVI MUMBAI vs SATYAPAL RAJPAL BAKSHI, MUMBAI
ITA 2456/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MANJULAL M. GANDHI,MUMBAI vs ADDL CIT RG 19(2), MUMBAI
ITA 1953/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ASST CIT 14(2), MUMBAI vs BRIJMOHAN PURSHOTTAMDAS, MUMBAI
ITA 1940/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 14(2)(4), MUMBAI vs BRIJMOHAN PURSHOTTAMDAS, MUMBAI
ITA 1939/MUM/2014[2002-03]Status: DisposedITAT MumbaiAY 2002-03
ITO 17(3)(1), MUMBAI vs AVESH HANIF PITODIA, MUMBAI
ITA 1861/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 17(3)(1), MUMBAI vs AVESH HANIF PITODIA, MUMBAI
ITA 1860/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RATTANCHAND RIKHABDAS JAIN CHEMICALS WORKS,MUMBAI vs ITO 14(3)(4), MUMBAI
ITA 1532/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RATANCHAND RIKHABDAS JAIN CHEMICALS WORKS,MUMBAI vs ITO 14(3)(4), MUMBAI
ITA 1531/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NOVODIGM LTD ( SINCEAMALGAMATED WITH LUPIN LTD),MUMBAI vs ACIT (LTU), MUMBAI
ITA 3458/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
The Prl. Commissioner of Income Tax-II vs Mukundara Engineers AND Contractors
ITTA/498/2016ITAT Telangana
ANIS,SANJAY KUMAR
Mr. K.S.N.Raju vs Deputy Commissioner of Income Tax,
ITTA/418/2016ITAT Telangana
ANIS,SANJAY KUMAR
The Commissioner of Income Tax-TDS vs M/s Bharat Sanchar Nigam Ltd.
ITTA/485/2016ITAT Telangana
ANIS,SANJAY KUMAR
The Commissioner of Income Tax (Exemptions) vs Sri Sivani Educational Society
ITTA/484/2016ITAT Telangana
ANIS,SANJAY KUMAR
