Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,368 total)
M/S BAGMANE DEVELOPERS PVT LTD vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/183/2014ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
M/S BAGMANE DEVELOPERS PVT LTD vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/350/2014ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
COMMISSIONER OF INCOME TAX (CENTRAL) vs M/S. BAGMANE DEVELOPERS PVT LTD
ITA/145/2011ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
M/S. SANGEETHA MOBILES PRIVATE LIMITED,BANGALORE vs THE ADDL. COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1185/BANG/2016[2010]Status: DisposedITAT Bangalore
SRI. D.S. KUMAR,TUMKUR vs CIT, BANGALORE
ITA 698/BANG/2015[2004-05]Status: DisposedITAT BangaloreAY 2004-05
ASST.C.I.T., BANGALORE vs SHRI. V. ANANTHA KUMAR, BANGALORE
ITA 1441/BANG/2015[2005-06]Status: DisposedITAT BangaloreAY 2005-06
DCIT, BANGALORE vs M/S COGNIZANT GLOBAL SERVICES PVT. LTD., BANGALORE
ITA 1278/BANG/2015[2007-08]Status: DisposedITAT BangaloreAY 2007-08
GEM SUPER STRUCTURE P. LTD. vs DCIT,
ITA 15/BANG/2014[1996-97]Status: DisposedITAT BangaloreAY 1996-97
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S INDO AMERICAN HYBRID SEEDS INDIA P LTD, BANGALORE
ITA 1330/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S JUPITER ENTERTAINMENT VENTURES (P) LTD. vs ACIT,
ITA 792/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ITO vs M/S SHALOM SANKALP VENTURES,
ITA 1696/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
DCIT, BANGALORE vs M/S SHIPARA TECHNOLOGIES LIMITED, NEW DELHI
ITA 591/BANG/2012[2005-06]Status: DisposedITAT BangaloreAY 2005-06
NVIDIA GRAPHICS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1316/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S. TYCO ELECTRONICS CORPORATION INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1453/BANG/2010[2006-07]Status: DisposedITAT BangaloreAY 2006-07
M/S. INFINEON TECHNOLOGIES INDIA PVT. LTD,BANGALORE vs ACIT, BANGALORE
ITA 1445/BANG/2010[2006-07]Status: DisposedITAT BangaloreAY 2006-07
BALA PRITAM FASTNERS CO. PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2021/DEL/2016[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S BLB LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1596/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
M.S. CAPITAL & MANAGEMENT SERVICES LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1358/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03
THE COMMISSIONER OF INCOME TAX vs M/S SUPRABHAT CREDIT
ITA/669/2015ITAT Karnataka
ASHOK B HINCHIGERI,P.S.DINESH KUMAR
AGILENT TECHNOLOGIES INDIA PVT. LTD. vs DCIT CIRCLE 1 (1)
ITA/587/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
AGILENT TECHNOLOGIES INDIA PVT. LTD. vs DCIT CRICLE 1 (1)
ITA/570/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
R S INDUSTRIES vs ASSITANT COMMISSIONER OF INCOM
ITA/20/2003ITAT Rajasthan
C I T vs M/S SHEWETA CONST PVT LTD
ITA/70/1999ITAT Rajasthan
COMMISSIONER OF INCOME TAX JAI vs BHAGWAN DASS GUPTA
ITA/495/2008ITAT Rajasthan
C I T vs M/S SHEWETA CONST PVT LTD
ITA/68/1999ITAT Rajasthan
C I T ALWAR vs M/S BHAGWAN SHAI and CO
ITA/19/2006ITAT Rajasthan
FORD INDIA PRIVATE LIMITED,CHENGALPUT vs DCIT, CHENNAI
ITA 426/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs TRACTORS AND FARM EQUIPMENTS LTD., CHENNAI
ITA 2106/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
CREATIVE GARMENTS,MUMBAI vs ADDL CIT RG 18(1), MUMBAI
ITA 1362/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
CONCORDE DESIGNS P.LTD,MUMBAI vs DCIT 5(1), MUMBAI
ITA 392/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
