ITO, MEERUT vs. M/S. SHREE VENKATESH PLYWOOD PVT. LTD., MEERUT

PDF · subscribers
ITA 3754/DEL/2015Status: DisposedITAT Delhi07 November 2016AY 2011-12

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →