Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,181 total)
THE WODEHOUSE GYMKHANA LTD,MUMBAI vs DCIT (OSD) 1(1), MUMBAI
ITA 1290/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
METAL RECYLING INDUSTRY,MUMBAI vs ITO 14(1)(1), MUMBAI
ITA 1090/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
SHREEPATI HOLDING & FINANCE PVT. LTD.,MUMBAI vs ACIT RANGE 4(2), MUMBAI
ITA 6577/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 12(1), MUMBAI vs SANE & DOSHI ENTERPRISES, MUMBAI
ITA 6568/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NILESH RAKESHKUMAR GUPTA,MUMBAI vs ITO WD 14(3)(2), MUMBAI
ITA 380/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MOHIT RAKESHKUMAR GUPTA,MUMBAI vs ITO., WARD-14(3)(2), MUMBAI
ITA 379/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MOHIT RAKESHKUMAR GUPTA,MUMBAI vs ITO WD 14(3)(2), MUMBAI
ITA 378/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MOHIT RAKESHKUMAR GUPTA,MUMBAI vs ITO., WARD-14(3)(2), MUMBAI
ITA 377/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
MOHIT RAKESHKUMAR GUPTA,MUMBAI vs ITO WD 14(3)(2), MUMBAI
ITA 376/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
MOHIT RAKESHKUMAR GUPTA,MUMBAI vs ITO., WARD-14(3)(2), MUMBAI
ITA 375/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DDIT (E) I(1), MUMBAI vs M.L. CHARITABLE TRUST, MUMBAI
ITA 3653/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DDIT (E) I(1), MUMBAI vs M.L. CHARITABLE TRUST, MUMBAI
ITA 3652/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MOTILAL OSWAL COMMODITIES BROKER P. LTD,MUMBAI vs ACIT CEN CIR 22, MUMBAI
ITA 335/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AMBEREEN KABIR DHARAMSEY,MUMBAI vs ITO 19(3)(1), MUMBAI
ITA 5028/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
TJ STOCK BROKING SERVICES P. LTD,MUMBAI vs ADDL CIT RG 4(2), MUMBAI
ITA 3261/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
AMEET S. GANDHI,MUMBAI vs A.C.I.T. 11(2), MUMBAI
ITA 8860/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SUYASH SHARMA,MUMBAI vs ITO WD 19(3)(4), MUMBAI
ITA 8454/MUM/2011[1999-00]Status: DisposedITAT MumbaiAY 1999-00
ACIT 12(1), MUMBAI vs DEVIKA C. RAO, MUMBAI
ITA 8417/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DEVIKA C RAO,MUMBAI vs ACIT 12(1), MUMBAI
ITA 7768/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
MANISH N SHARMA,NAVI MUMBAI vs DCIT 22(3), NAVI MUMBAI
ITA 71/MUM/2010[2003-04]Status: DisposedITAT MumbaiAY 2003-04
MR. MAERZBAN P. BHARUCHA,MUMBAI vs THE INCOME TAX OFFICER, 11(3)(4), MUMBAI
ITA 6782/MUM/2008[2004-2005]Status: DisposedITAT MumbaiAY 2004-2005
MAREZBAN BHARUCHA,MUMBAI vs ACIT 11(3), MUMBAI
ITA 3481/MUM/2008[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
THE COMMISSIONER OF INCOME TAX-I, vs AYYAPPA INFRA PROJECTS PVT LTD.,
ITTA/673/2014ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income Tax, vs Y.Vijaya Kumar
ITTA/542/2016ITAT Telangana
ANIS,SANJAY KUMAR
PR.COMMISSIONER OF INCOME TAX-08 vs SC JOHNSON PRODUCTS PVT.LTD
ITA/673/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE COMMISSIONER OF INCOME TAX vs THE SECRETARY
ITA/371/2011ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs SHRI.SIDDESHWAR COOPERATIVE CREDIT SOCIETY LTD
ITA/100194/2015ITAT Karnataka
ASHOK B HINCHIGERI,P.S.DINESH KUMAR
AERENS GOLDSOUK PROJECTS (HISAR) PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4681/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S GOEL JEWELLERS OVERSEAS CORPORATION,NEW DELHI vs ACIT, NEW DELHI
ITA 3029/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SMT. SAROJ BALA,FARIDABAD vs ITO, FARIDABAD
ITA 5138/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10