Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,339 total)
RAMNIKLAL RATILAL MEHTA,MUMBAI vs ACIT 13(1), MUMBAI
ITA 6729/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 1(2)(2), MUMBAI vs LAXMI ASBESTOS PRODUCTS LTD, MUMBAI
ITA 5774/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
VIJAY V. MEGAHANI,MUMBAI vs ACIT CIR 27(2), MUMBAI
ITA 5484/MUM/2013[1997-98]Status: DisposedITAT MumbaiAY 1997-98
DCIT CEN CIR 42, MUMBAI vs KISHOR KUMAR ARYA, MUMBAI
ITA 4667/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 42, MUMBAI vs KISHOR KUMAR ARYA, MUMBAI
ITA 4666/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 42, MUMBAI vs KISHOR KUMAR ARYA, MUMBAI
ITA 4665/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT 2(3), MUMBAI vs TECH MAHINDRA ( R & D SERVICES ) LTD ( NOW MERGED WITH TECH MAHINDRA LTD), MUMBAI
ITA 4568/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
JAYRAJ VASANT PARLEKAR,MUMBAI vs ITO 26(2)(1), MUMBAI
ITA 2902/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
COMBINE DIAMONDS LTD,MUMBAI vs ASST CIT 5(1), MUMBAI
ITA 233/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DEEPAK FERTILISERS AND PETROCHEMICALS CORORATION LTD,MUMBAI vs ASST CIT CEN CIR 44, MUMBAI
ITA 1672/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
GOODYEAR SOUTH ASIA TYERS P.LTD,AURANGABAD vs ASST CIT CIR 1, AURANGABAD
ITA 7715/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MIRAH HOSPITALITY & FOOD SOLUTONS P.LTD,MUMBAI vs ACIT CEN CIR 14, MUMBAI
ITA 7001/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PUSHPARAJ S. SHETTY,MUMBAI vs ITO 22(2)(2), NAVI MUMBAI
ITA 511/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
D.C.I.T. RG. 8(2), MUMBAI vs NELCO LTD., MUMBAI
ITA 5078/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 9(1)(1), MUMBAI vs ABODE BUILDERS & DEVELOPERS P.LTD, MUMBAI
ITA 4802/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
KALPARISHI CONSTRUCTION CO.,MUMBAI vs ADDL CIT RG 20(1), MUMBAI
ITA 4307/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SAVITA BUILDERS & DEVELOPERS,THANE vs D.C.I.T. CIRCLE-4, THANE
ITA 2882/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DEEPAK N BHUPTANI,MUMBAI vs ITO 19(2)(1), MUMBAI
ITA 1741/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 9(1)(1), MUMBAI vs ABODE BUILDERS & DEVELOPERS P.LTD, MUMBAI
ITA 1273/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
PERCEPT FINSERVE P. LTD,MUMBAI vs ACIT CIR 7(1), MUMBAI
ITA 8585/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
FORBES & COMPANY LTD ( FORMERLY KNOWN AS FORBES GOKAK LTD),MUMBAI vs DCIT 1(1), MUMBAI
ITA 8073/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
AFTAB BANDUKWALA,MUMBAI vs DCIT-11(2), MUMBAI
ITA 4917/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT (OSD), MUMBAI vs FORBES GOKAK LTD, MUMBAI
ITA 3643/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
PADMA B. MATTA,MUMBAI vs ITO WD 19(2)(4), MUMBAI
ITA 106/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
COMMISSIONER OF INCOME TAX (TDS)-II vs M/S POWER GRID CORPORATION OF INDIA LTD.
ITA/656/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX (TDS)-II vs M/S POWER GRID CORPORATION OF INDIA LTD.
ITA/655/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX (EXEMPTION) vs SOCIETY FOR ESSENTIAL HEALTH ACTION AND TRAINING
ITA/737/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX (TDS)-II vs M/S POWER GRID CORPORATION OF INDIA LTD.
ITA/658/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE COMMISSIONER OF INCOME TAX vs M/S BRINDAVAN BEVERAGES PVT LTD
ITA/67/2015ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
SHARADA FOUNDATION,BAILUR vs CIT, BANGALORE
ITA 66/BANG/2016[N.A.]Status: DisposedITAT Bangalore
