Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,518 total)
M/S. HINDUSTAN PETROLEUM CORPORATION LTD.,MUMBAI vs ADDL. CIT. RG. - 1(1), MUMBAI
ITA 2736/MUM/2007[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
PR.COMMISSIONER OF INCOME TAX-19 vs RAKESH KUMAR AGGARWAL
ITA/828/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
SHRI MUNINAGA REDDY vs THE ASST. COMMISSIONER OF INCOME-TAX
ITA/577/2016ITAT Karnataka
P.S.DINESH KUMAR,JAYANT PATEL
ASST.C.I.T., BANGALORE vs M/S AURIGENE DISCOVERY TECHNOLOGIES LTD., BANGALORE
ITA 1479/BANG/2015[2012-13]Status: DisposedITAT BangaloreAY 2012-13
DCIT, BANGALORE vs M/S EXA THERMOMETRIC INDIA PVT. LTD., BANGALORE
ITA 1395/BANG/2015[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S BHADRA EDUCATION TRUST,DAVANGERE vs CIT, DAVANGERE
ITA 607/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
CHANAKYA FINANCE CORPORATION vs ITO,
ITA 1624/BANG/2013[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S SOBHA INTERIORS PVT. LTD.,BANGALORE vs ITO, BANGALORE
ITA 1692/BANG/2012[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S SOBHA GLAZING & METAL WORKS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1630/BANG/2012[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S SOBHA INTERIORS PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1607/BANG/2012[2007-08]Status: DisposedITAT BangaloreAY 2007-08
DCIT, BANGALORE vs M/S NIVIDYA GRAPHICS PRIVATE LIMITED, BANGALORE
ITA 1211/BANG/2011[2005-06]Status: DisposedITAT BangaloreAY 2005-06
M/S REGIONAL PUBLIC RELATIONS,NEW DELHI vs ITO, NEW DELHI
ITA 5186/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ASHISH PAL SINGH ARNEJA,NEW DELHI vs ITO, NEW DELHI
ITA 3485/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, NEW DELHI vs M/S. FAMIEE INDIA, NEW DELHI
ITA 2280/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, DEHRADUN vs SHRI KANTI KUMAR, DEHRADUN
ITA 1184/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, ROHTAK vs SH. BALWAN SINGH & CO., ROHTAK
ITA 3012/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
MRS. GURPREET KAUR,NEW DELHI vs ITO, NEW DELHI
ITA 684/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
DCIT, NEW DELHI vs M/S KAY JAY FINCAP PVT. LTD., NEW DELHI
ITA 2874/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
PR COMMISSIONER OF INCOME TAX 2 CHANDIGARH vs M/S GREEN FIELD ENTERPRISES
ITA/292/2016ITAT Punjab & Haryana
PR.COMMISSIONER OF INCOME TAX,(CENTRAL)-1 vs PEARL BOTTLING PVT.LTD.
ITA/812/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs APPAREL EXPORT PROMOTION COUNCIL
ITA/808/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX ALW vs M/S MODEL PUBLIC SCHOOL SOCIET
ITA/98/2008ITAT Rajasthan
THE COMMISSIONER OF INCOME TAX vs M/S.HOTEL ROYALE PARK
ITA/260/2015ITAT Kerala
HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
C I T vs M/S KANHIYA LAL KALYAN MAL
ITA/353/2005ITAT Rajasthan
MOHAMMAD YASIN vs C I T JAIPUR
ITA/18/2002ITAT Rajasthan
C I T JAIPUR vs DAMODAR LAL LADDHA
ITA/239/2005ITAT Rajasthan
C I T JAIPUR vs M/S RATNESH ENTERPRISES and ORS
ITA/116/2005ITAT Rajasthan
C I T KOTA vs BRIJ MOHAN SONI
ITA/235/2005ITAT Rajasthan
C I T ALWAR vs RAMAWATAR GUPTA
ITA/273/2005ITAT Rajasthan
ORIENTAL SHOPPING COMPLEX,KOCHI-16 vs ASST.COMMR.OF INCOME TAX,CIRCLE-2,EKM.
ITA/156/2008ITAT Kerala
