Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,518 total)
DCIT, CHENNAI vs SANCO TRANS LTD., CHENNAI
ITA 2017/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ACIT 16(1), MUMBAI vs MEHBOOB PRODUCTIONS P.LTD, MUMBAI
ITA 1879/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
CYFAST ENTERPRISES P.LTD,MUMBAI vs DCIT CIR 10(3), MUMBAI
ITA 1878/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 15(3)(2), MUMBAI vs SARASWAT INFOTECHLTD, NAVI MUMBAI
ITA 1494/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BANK OF INDIA,MUMBAI vs ASST CIT 2(1), MUMBAI
ITA 3001/MUM/2014[2002-03]Status: DisposedITAT MumbaiAY 2002-03
DCIT 4(1), MUMBAI vs ANAND RATHI SHARES & STOCK BROKERS LTD, MUMBAI
ITA 6499/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
AZAD ZABARCHAND BHANDARI,MUMBAI vs ITO 19(3(1), MUMBAI
ITA 604/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
D.C.I.T.RG.8(3), MUMBAI vs SANOFI SYNTHELABO (I) PVT. LTD., MUMBAI
ITA 7592/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
D.C.I.T. 8(3), MUMBAI vs SANOFI SYNTHEABO (INDIA) LIMITED, MUMBAI
ITA 6755/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT RG 8(3), MUMBAI vs SANOFI SYNTHELLABO (I) LTD, MUMBAI
ITA 6720/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ITO 13(2)(1), MUMBAI vs KALOWALA MEDICAL STORES, MUMBAI
ITA 221/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
PR. CIT CENTRAL -1, DELHI vs SHRI MAHESH KUMAR GUPTA
ITA/810/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF INCOME-TAX 8 vs M/S SUPER MALLS PVT. LTD.,
ITA/450/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE COMMISSIONER OF INCOME TAX-2 vs MITSUBISHI MOTORS CORPORATION
ITA/741/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
TRIUNE PROJECTS PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/448/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX(E) vs APPAREL EXPORT PROMOTION COUNCIL
ITA/813/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF INCOME-TAX 8 vs M/S SUPER MALLS PVT. LTD.,
ITA/451/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF INCOME-TAX 8 vs M/S SUPER MALLS PVT. LTD.,
ITA/449/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
RAM KUMAR AGARWAL (HUF),UTTAR PRADESH vs ITO, NOIDA
ITA 5061/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
SH. SUBHASH CHANDER GULATI,NEW DELHI vs ITO, NEW DELHI
ITA 5052/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SH. SUBHASH CHANDER GULATI,NEW DELHI vs ITO, NEW DELHI
ITA 5051/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SH. SUBHASH CHANDER GULATI,NEW DELHI vs ITO, NEW DELHI
ITA 5050/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. SUBHASH CHANDER GULATI,NEW DELHI vs ITO, NEW DELHI
ITA 5049/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. SUBHASH CHANDER GULATI,NEW DELHI vs ITO, NEW DELHI
ITA 5048/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. SUBHASH CHANDER GULATI,NEW DELHI vs ITO, NEW DELHI
ITA 5047/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. SUBHASH CHANDER GULATI,NEW DELHI vs ITO, NEW DELHI
ITA 5046/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
CROWN TECHNOBUILD PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3862/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
SHRI SUNIL KUMAR GOEL,NEW DELHI vs ITO, BULANDSHAHR
ITA 6138/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
SHRI RAJESH KUMAR SINGH,GHAZIABAD vs ITO, GHAZIABAD
ITA 303/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ANIL KUMAR,UTTAR PRADESH vs ITO, UTTAR PRADESH
ITA 6694/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
