Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,518 total)
ADIT, DEHRADUN vs GIL MAURITIUS HOLDING LTD., GURGAON
ITA 3251/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. VIJENDERA SURENDERA BROTHERS,NEW DELHI vs ITO, NEW DELHI
ITA 2302/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. WUHAN RESEARCH INSTITUTE OF POST AND TELECOMMUNICATION INDIA PROJECT OFFICE,NOIDA vs ADIT, NEW DELHI
ITA 2058/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
ITO, NEW DELHI vs SH. ACHAL KHANNA, NEW DELHI
ITA 6486/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
WRI INDIA BRANCH OFFICE,NOIDA vs ACIT, NOIDA
ITA 5810/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY vs COMMISSIONER OF INCOME TAX
ITA/7/2014ITAT Gauhati
GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY vs COMMISSIONER OF INCOME TAX
ITA/8/2014ITAT Gauhati
PR. COMMISSIONER OFLNCOME TAX (CENTRAL)- 3 vs DMA INVESTMENT PVT. LTD.
ITA/763/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
C.I.T. UDAIPUR vs AMOL AGARWAL
ITA/46/2015ITAT Rajasthan
C.I.T. UDAIPUR vs AMOL AGARWAL
ITA/44/2015ITAT Rajasthan
M/S. FLIPKART INDIA PRIVATE LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX
WP/46419/2016ITAT Karnataka
VINEET KOTHARI
M/S FLIPKART INDIA PRIVATE LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX
WP/46423/2016ITAT Karnataka
VINEET KOTHARI
MR. A.M. ARUMUGAM,CHENNAI vs ACIT, CHENNAI
ITA 2336/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
CLIFFORD MENEZES,MUMBAI vs ASST CIT 19(2), MUMBAI
ITA 267/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PANKAJ KALYANI,MUMBAI vs ITO 19(2)(4), MUMBAI
ITA 1960/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SUBHAKAM STOCKS AND SHARES P. LTD,MUMBAI vs ITO 4(2)(3), MUMBAI
ITA 2953/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
INDIABULLS FINANCIAL SERVICES LTD vs DCIT CIRCLE 11(1)
ITA/470/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF INCOME-TAX - 8 vs M/S SPACE POWER CONTROLS PVT. LTD.
ITA/739/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF INCOME-TAX (CENTRA1)-I vs M/S GOODVIEW TRADING PVT. LTD.
ITA/377/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF INCOME-TAX - 8 vs M/S SPACE POWER CONTROLS PVT. LTD.
ITA/740/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
SH. SUBHASH CHANDER GULATI,NEW DELHI vs ITO, NEW DELHI
ITA 5045/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, GURGAON vs M/S KEC-ASIAKOM UB (JV), GURGAON
ITA 2326/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SMT. SANGEETA GOEL,DELHI vs ITO, NEW DELHI
ITA 4001/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. FLEX FOODS LIMITED,NEW DELHI vs ACIT, NEW DELHI
ITA 347/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. FLEX FOODS LIMITED,NEW DELHI vs ACIT, NEW DELHI
ITA 346/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SMT. SUSHMA BHATIA,NEW DELHI vs ITO, NEW DELHI
ITA 2607/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
SWASTIK PIPES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5638/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S SAKET HOUSING LTD., PATNA
ITA 5585/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. ASLAM INT UDYOG,NEW DELHI vs ITO, UTTAR PRADESH
ITA 3990/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
DCIT, NAJIBABAD vs M/S. KISAN SEHKARI CHINNI MILLS LTD., NAJIBABAD
ITA 3170/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
