Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,518 total)
DCIT, NAJIBABAD vs M/S. KISAN SEHKARI CHINNI MILLS LTD., NAJIBABAD
ITA 3169/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NAJIBABAD vs M/S. KISAN SEHKARI CHINNI MILLS LTD., NAJIBABAD
ITA 3168/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs SHRI KRISHAN BANSAL, GURGAON
ITA 4873/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
CARITAS INDIA,NEW DELHI vs ITO (E), NEW DELHI
ITA 74/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
THE COMMISSIONER OF INCOME TAX vs M/S SURAJ MARBLES PVT LTD
ITA/293/2008ITAT Rajasthan
THE COMMISSIONER OF INCOME TAX vs THE NAGARBAIL SALT-OWNERS
ITA/100067/2015ITAT Karnataka
ASHOK B HINCHIGERI,P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME TAX vs THE NAGARBAIL SALT-OWNERS
ITA/100070/2015ITAT Karnataka
ASHOK B HINCHIGERI,P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME TAX vs THE NAGARBAIL SALT-OWNERS
ITA/100069/2015ITAT Karnataka
ASHOK B HINCHIGERI,P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME TAX vs THE NAGARBAIL SALT-OWNERS
ITA/100073/2015ITAT Karnataka
ASHOK B HINCHIGERI,P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME TAX vs THE NAGARBAIL SALT-OWNERS
ITA/100072/2015ITAT Karnataka
ASHOK B HINCHIGERI,P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME TAX vs THE NAGARBAIL SALT-OWNERS
ITA/100071/2015ITAT Karnataka
ASHOK B HINCHIGERI,P.S.DINESH KUMAR
COMMISSIONER OF INCOME TAX BHOPAL vs M/S SURYA TRADERS
ITA/82/2013ITAT Madhya Pradesh
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S.MULLAKKODI CO-OPERATIVE RURAL BANK LTD
ITA/114/2016ITAT Kerala
M/S RAMNAGAR PACHAI & C. S. (S) SHOP,BURDWAN vs ITO, WD-2(3), ASANSOL, ASANSOL
ITA 938/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
SAMIR KUMAR GHOSH,HOWRAH vs ITO, WD-16(4), KOLKATA, KOLKATA
ITA 819/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SRI GIRISH GHELANI,KOLKATA vs ITO, WD-34(4), KOLKATA, KOLKATA
ITA 519/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SHRI BHARAT NASKAR,KOLKATA vs ITO, WD-26(1), KOLKATA, KOLKATA
ITA 504/KOL/2015[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
SRI KRISHNENDU CHOWDHURY,KOLKATA vs ITO, WD-1, HALDIA, PURBA MEDINIPUR
ITA 1153/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
VISION COMPTECH INTEGRATORS LTD,KOLKATA vs CIT, CIR-47, KOLKATA, KOLKATA
ITA 998/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
A.C.I.T CIR - 36,KOLKATA., KOLKATA vs M/S SRI RAM COMMERCIAL CO, KOLKATA
ITA 623/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
G.M.HOLDINGS (P) LTD.,KOLKATA vs INCOME TAX OFFICER, WARD-7(4), KOLKATA, KOLKATA
ITA 2736/KOL/2013[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
INCOME TAX OFFICER WARD-4(4), KOLKATA vs M/S TEA PROPOTERS (INDIA) PVT. LTD., KOLKATA
ITA 2161/KOL/2013[2002-03]Status: DisposedITAT KolkataAY 2002-03
SRI UJJAL CHATTERJEE,BURDWAN vs A.C.I.T CIR - 3,ASANSOL, ASANSOL
ITA 2079/KOL/2013[2010-11]Status: DisposedITAT KolkataAY 2010-11
M/S TEA PROMOTERS (INDIA) PVT LTD,KOLKATA vs D.C.I.T RG - 4,KOLKATA, KOLKATA
ITA 1897/KOL/2013[2003-04]Status: DisposedITAT KolkataAY 2003-04
M/S TEA PROMOTERS (INDIA) PVT. LTD.,KOLKATA vs DCIT, CIRCLE - 4, KOLKATA, KOLKATA
ITA 1841/KOL/2013[2002-03]Status: DisposedITAT KolkataAY 2002-03
SAM DEVELOPERS,KOLKATA vs ACIT, CIR-40, KOLKATA, KOLKATA
ITA 1083/KOL/2012[2007-08]Status: DisposedITAT KolkataAY 2007-08
MEENA BAJAJ,DURGAPUR vs ITO, WARD - 1(1), DURGAPUR, DURGAPUR
ITA 980/KOL/2011[2007-08]Status: DisposedITAT KolkataAY 2007-08
ACIT, CIRCLE - 4, KOLKATA vs M/S. APEX ENTERPRISES (I) LTD., KOLKATA
ITA 286/KOL/2008[2003-04]Status: DisposedITAT KolkataAY 2003-04
DCIT, CIRCLE - 7, KOLKATA vs ALLAHABAD BANK, KOLKATA
ITA 1633/KOL/2002[1998-99]Status: DisposedITAT KolkataAY 1998-99
SHRI VENUE EXPORTS,MUMBAI vs ITO 17(2)(3), MUMBAI
ITA 720/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
