Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,518 total)
SURJIT SINGH BAGGA HUF,MUMBAI vs ITO 17(1)(1), MUMBAI
ITA 403/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
VIMAL YARN MILLS INDIA P.LTD,MUMBAI vs ITO 4(3(3), MUMBAI
ITA 3647/MUM/2016[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ITO 20(3)(1), MUMBAI vs RAHUL URBAN CO OP CREDIT SOCIETY LTD, MUMBAI
ITA 300/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
GIRISH C. SANGANI,MUMBAI vs ACIT CEN CIR 23, MUMBAI
ITA 827/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ECO RECYCLING LTD,MUMBAI vs CIT (A)-16, MUMBAI
ITA 5433/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BALMOHAN VIDYAMANDIR TRUST,MUMBAI vs ITO (E) 1(1), MUMBAI
ITA 5047/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ANJANI STEEL,RAIGAD vs ITO WD 1, NEW PANVEL
ITA 4956/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 14(2)(2), MUMBAI vs MAXIMA AGROTRADE P.LTD, MUMBAI
ITA 3515/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SANGEETA VIJAY KUMAR,MUMBAI vs ACIT 25(2), MUMBAI
ITA 338/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
IKG ASSOCIATES,MUMBAI vs ASST CIT RG 23(1), MUMBAI
ITA 3169/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
IKG ASSOCIATES,MUMBAI vs ASST CIT 23(1), MUMBAI
ITA 3140/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SHERYL TERRANCE DALGADO,MUMBAI vs ITO, MUMBAI
ITA 2477/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
VAISHNAV S PURI (HUF),MUMBAI vs DCIT 19(3), MUMBAI
ITA 1811/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
VAISHNAV S PURI (HUF),MUMBAI vs DCIT 19(3), MUMBAI
ITA 1810/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 19(1)(2), MUMBAI vs BHARATIBEN A SHAH, MUMBAI
ITA 1734/MUM/2015[1998-99]Status: DisposedITAT MumbaiAY 1998-99
DCIT CIR - 3(3), MUMBAI vs SAURASHTRA FUELS PVT. LTD., MUMBAI
ITA 1659/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 14(1)(2), MUMBAI vs DHL EXPRESS (INDIA) P. LTD, MUMBAI
ITA 165/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 20(1), MUMBAI vs HIREN M SHAH, MUMBAI
ITA 1513/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DIAMONDS INVESTMENTS & PROPERTIES,MUMBAI vs ITO 23(1), MUMBAI
ITA 1501/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 9(2)(2), MUMBAI vs CENVO PUBLISHER SERVICES LTD, MUMBAI
ITA 1476/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
HRITHIK ROSHAN,MUMBAI vs JCIT RG 16(1), MUMBAI
ITA 1250/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 1(2)(1), MUMBAI vs INTELNET GLOBAL SERVICES P. LTD, MUMBAI
ITA 7428/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 20(2), MUMBAI vs PARUL L. SHAH, MUMBAI
ITA 7359/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
VIPIN P MEHTA,MUMBAI vs ITO WD 24(3)(4), MUMBAI
ITA 7235/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JESAL B JHAVERI,MUMBAI vs ITO WD 25(2)(1), MUMBAI
ITA 7190/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
JM FINANCIAL INSITUTIONAL SECURITIES LTD, MUMBAI vs DCIT 3(2), MUMBAI
ITA 7073/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 10(3), MUMBAI vs JK SURFACE COATING P.TLD, NAVI MUMBAI
ITA 6848/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
JK SURFACE COATINGS P.LTD,NAVI MUMBAI vs DCIT 10(3), MUMBAI
ITA 6769/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT LTU, MUMBAI vs TATA CONSULTANCY SERVICES LTD, MUMBAI
ITA 5985/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ASST CIT 16(1), MUMBAI vs RISHI K RAJANI, MUMBAI
ITA 5572/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11