Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,518 total)
FOUNDATION FOR CONTINUOUS MEDICAL EDUCATION,MUMBAI vs DIT (E), MUMBAI
ITA 4911/MUM/2014[]Status: DisposedITAT Mumbai
PURVAG COMMODITIES & DERIVATIVES P.LTD,MUMBAI vs ITO 8(2)(4), MUMBAI
ITA 4298/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 5(3)(3), MUMBAI vs TESLA TECHNOLOGIES AND OXIDATION P.LTD, MUMBAI
ITA 3664/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
TESLA TECHNOLOGIES & OXIDA P.LTD,MUMBAI vs ITO 5(3)(3), MUMBAI
ITA 3571/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CEN CIR 23 CEN RG 7, MUMBAI vs RASESH B KANAKIA, MUMBAI
ITA 3197/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 25(2), MUMBAI vs SAGAR CONSTRUCTION, MUMBAI
ITA 2561/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
IT (TDS) 3(3), MUMBAI vs SONATA REALTY P.LTD, MUMBAI
ITA 2473/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SUDHIR S. MEHTA,MUMBAI vs DCIT CC 23, MUMBAI
ITA 2452/MUM/2014[1995-96]Status: DisposedITAT MumbaiAY 1995-96
ASST CIT 19(3), MUMBAI vs MUSHTAQ I. MACCHIWALA, MUMBAI
ITA 1563/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASST DIT (IT) 2(2), MUMBAI vs WNS GLOBAL SERVICES (UK) LTD, MUMBAI
ITA 1406/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PRAVINCHANDRA DWARKADAS DALAL,MUMBAI vs ITO 14(2)(2), MUMBAI
ITA 1130/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
GLOBEX ENERGIA P.LTD,MUMBAI vs ASST CIT 6(3), MUMBAI
ITA 1109/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
FAUZIA HOSPITAL ( PROP DR MOHD. USMAN SHAIKH),MUMBAI vs ACIT 11(3), MUMBAI
ITA 827/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
FAUZIA HOSPITAL ( PROP DR MOHD. USMAN SHAIKH),MUMBAI vs ACIT 11(3), MUMBAI
ITA 826/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 11(3), MUMBAI vs FAUZIYA HOSPITAL ( PROP MR. MOHAMMAD USMAN SHAIKH), MUMBAI
ITA 590/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 11(3), MUMBAI vs FAUZIYA HOSPITAL ( PROP MR. MOHAMMAD USMAN SHAIKH), MUMBAI
ITA 589/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TOSHNIWAL INDUSTREIS P. LTD,MUMBAI vs ACIT 1(3), MUMBAI
ITA 555/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DIGITAL ELECTRONICS LTD,MUMBAI vs JCIT (OSD) RG 8(1), MUMBAI
ITA 5451/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ORIENT SHIPPING SERVICES LLC,MUMBAI vs ADDL DIT (IT) RG 4, MUMBAI
ITA 4122/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ASHOK VATIKA P.LTD,MUMBAI vs ITO 10(3)(4), MUMBAI
ITA 3644/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ASHOK VATIKA P.LTD,MUMBAI vs ITO 10(3)(4), MUMBAI
ITA 3643/MUM/2013[2002-03]Status: DisposedITAT MumbaiAY 2002-03
ASHOK VATIKA P.LTD,MUMBAI vs ITO 10(3)(4), MUMBAI
ITA 3642/MUM/2013[2001-02]Status: DisposedITAT MumbaiAY 2001-02
ASHOK VATIKA P.LTD,MUMBAI vs ITO 10(3)(4), MUMBAI
ITA 3641/MUM/2013[2000-01]Status: DisposedITAT MumbaiAY 2000-01
ASHOK VATIKA P.LTD,MUMBAI vs ITO 10(3)(4), MUMBAI
ITA 3640/MUM/2013[1999-00]Status: DisposedITAT MumbaiAY 1999-00
ASHOK VATIKA P.LTD,MUMBAI vs ITO 10(3)(4), MUMBAI
ITA 3639/MUM/2013[1998-99]Status: DisposedITAT MumbaiAY 1998-99
NAVINCHANDRA N . MAJITHIA,MUMBAI vs ITO 9(2)(1), MUMBAI
ITA 2830/MUM/2013[1999-00]Status: DisposedITAT MumbaiAY 1999-00
TESLA TECHNOLOGIES & OXIDATION P.LTD,MUMBAI vs ASST CIT 5(3), MUMBAI
ITA 2134/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 5(3), MUMBAI vs TESLA TECHNOLGIES & OXIDATION P.LTD, MUMBAI
ITA 1789/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT RG 8(2), MUMBAI vs HEALTH PRIME SERVICES (I) P.LTD, MUMBAI
ITA 122/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CC 46, MUMBAI vs ALAG SECURITIES P. LTD ( FORMERLY KNOWN AS MAHASAGAR SECURIEITIES P.LTD. AND RICHMOND SECURITIES P. LTD), MUMBAI
ITA 886/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04