Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,518 total)
M/S. ERODE MARKET COMMITTEE,CHENNAI vs ACIT, ERODE
ITA 1711/CHNY/2012[2006-07]Status: DisposedITAT ChennaiAY 2006-07
M/S. ERODE MARKET COMMITTEE,CHENNAI vs ACIT, ERODE
ITA 1710/CHNY/2012[2004-05]Status: DisposedITAT ChennaiAY 2004-05
M/S. ERODE MARKET COMMITTEE,CHENNAI vs ACIT, ERODE
ITA 1709/CHNY/2012[2003-04]Status: DisposedITAT ChennaiAY 2003-04
KIRAN D. KHANDELWAL,MUMBAI vs DCIT 24(2),
ITA 335/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SACHIN COTSPIN LTD,MUMBAI vs CIT (A)-9, MUMBAI
ITA 5049/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 28(3)(4), NAVI MUMBAI vs VARSHA ENTEPRISES, NAVI MUMBAI
ITA 4649/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHREE SAI KRUPA ISPAT P.LTD,MUMBAI vs ITO 7(2)(3) (OLD WD) & ITO 8(2)(1) ( NEW WD), MUMBAI
ITA 380/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
THE GREATER BOMBAY CO OP BANK LTD,MUMBAI vs DCIT 1(3), MUMBAI
ITA 1112/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SAJID HYDERALI MERCHANT,MUMBAI vs DCIT5(2), MUMBAI
ITA 1034/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SANJAY GUPTA,MUMBAI vs ASST CIT CEN CIR 47, MUMBAI
ITA 1002/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CITY DEVELOPERS,MUMBAI vs DCIT CEN CIR 36, MUMBAI
ITA 771/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 25(3), MUMBAI vs PUNIT CONSTRUCTIONS, MUMBAI
ITA 6979/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
PARADIGM GEOPHYSICAL (I) P.LTD,NAVI MUMBAI vs DCIT 9(2), MUMBAI
ITA 6444/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DARAYUS ARDESHIR BHATHENA,MUMBAI vs ACIT 21(1), MUMBAI
ITA 6430/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 14(2), MUMBAI vs ANURADHA B. ACHREKAR, MUMBAI
ITA 5602/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT - 5(1), MUMBAI vs ESSAR BULK TERMINAL LTD., MUMBAI
ITA 545/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KRISHNA ENTERPRISES,MUMBAI vs ADDL CIT RG 12(1), MUMBAI
ITA 5402/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT CC 22 & 30 CEN RG 5, MUMBAI vs USHA MITTAL, MUMBAI
ITA 4962/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT CEN CIR 13, MUMBAI vs RAHIL AGENCIES, MUMBAI
ITA 4413/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 17(2), MUMBAI vs PRASHANT R. SAMDANI, MUMBAI
ITA 1921/MUM/2014[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ASST CIT CEN CIR 23, MUMBAI vs OBEROI REALITY LTD, MUMBAI
ITA 6925/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
LILAC MEDICARE P.LTD,MUMBAI vs DCIT 8(2), MUMBAI
ITA 6182/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
LILAC MEDICARE P.LTD,MUMBAI vs JCIT (OSD) 8(2), MUMBAI
ITA 6181/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LILAC MEDICARE P.LTD,MUMBAI vs ASST CIT (OSD) 8(3), MUMBAI
ITA 6179/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SHAH TOKARSHI KESHAVJI & CO.,MUMBAI vs ITO RG 21(2)(4), MUMBAI
ITA 7729/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RELIANCE PORTS AND TERMINALS LTD ( ENGINEERING & CONSTRUCTION DIVISION) (ERSTWHILE RELIANCE ENGG. ASSOCIATES P.LTD),MUMBAI vs ADDL CIT RG 3(3), MUMBAI
ITA 5151/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT RG 5(1), MUMBAI vs ARVIKET SHARES AND SECURITIES P.LTD, MUMBAI
ITA 4958/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SYNERGY (I) MARKETING P.LTD,MUMBAI vs DCIT CEN CIR 39, MUMBAI
ITA 8664/MUM/2010[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SYNERGY (I) MARKETING P.LTD,MUMBAI vs DCIT CEN CIR 39, MUMBAI
ITA 8663/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 3(2), MUMBAI vs MANGALORE REFINERY & PETROCHEMICALS LTD, MUMBAI
ITA 6835/MUM/2008[2004-2005]Status: DisposedITAT MumbaiAY 2004-2005