Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,735 total)
M/S VERIZON COMMUNICATIONS SINGAPORE PTE. LTD.,CHENNAI vs ITO, CHENNAI
ITA 1507/CHNY/2010[2007-08]Status: DisposedITAT ChennaiAY 2007-08
M/S VERIZON COMMUNICATIONS SINGAPORE PVT. LTD.(FORMERLY MCI WORLDCOM ASIA PVT. LTD.),CHENNAI vs ITO, CHENNAI
ITA 164/CHNY/2007[2003-04]Status: DisposedITAT ChennaiAY 2003-04
M/S VERIZON COMMUNICATIONS SINGAPORE PVT. LTD.(FORMERLY MCI WORLDCOM ASIA PVT. LTD.),CHENNAI vs ITO, CHENNAI
ITA 1311/CHNY/2006[2002-03]Status: DisposedITAT ChennaiAY 2002-03
NISRIN DEESAWALA,MUMBAI vs ITO 17(1)(3),
ITA 953/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PHOOLVASI HEERA SINGH,MUMBAI vs ITO 20(2)(5), MUMBAI
ITA 774/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
JAGAT SINGH,MUMBAI vs ITO 20(2)(1), MUMBAI
ITA 773/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MONA HARESH JETHAMALANI,ULHASNAGAR vs ASST CIT CIR 2, KALYAN
ITA 588/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ANANDASAYANAM P. PILLAI,NAVI MUMBAI vs ITO WD 3(2), MUMBAI
ITA 4905/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 20(2)(4), MUMBAI vs LIFETCHNIQUES, MUMBAI
ITA 306/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NILESH S. BARDE & CO.,MUMBAI vs DCIT,WD-24(3), MUMBAI
ITA 2842/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NILESH S. BARDE & CO.,MUMBAI vs ITO 24(3)(2), MUMBAI
ITA 2841/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NILESH S. BARDE & CO.,MUMBAI vs ITO-24(3)(2), MUMBAI
ITA 2840/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO, WD-19(2)(2), MUMBAI vs KARSAN NANDU, MUMBAI
ITA 2651/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 7(1)(3), MUMBAI vs HALCYON RESOURCES & MANGEMENT PVT. LTD., MUMBAI
ITA 2616/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ALKARIM SCRAP TRADERS PVT. LTD.,MUMBAI vs ITO 6(1)(2), MUMBAI
ITA 2615/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ALKARIM SCRAP TRADERS PVT. LTD.,MUMBAI vs ITO 6(1)(1), MUMBAI
ITA 2614/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
WORLDWIDE SOFTWARE (EXPORTS),MUMBAI vs ITO 18(2)(3), MUMBAI
ITA 1938/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
WORLDWIDE SOFTWARE (EXPORTS),MUMBAI vs ITO 18(2)(3), MUMBAI
ITA 1933/MUM/2016[2004-05]Status: DisposedITAT MumbaiAY 2004-05
SYNGENTA INDIA LTD,PUNE vs ASST CIT RG 1(3)(1), MUMBAI
ITA 147/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CEN CIR 8(1), MUMBAI vs INDRA GAGGAR, MUMBAI
ITA 808/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CEN CIR 8(3), MUMBAI vs JSW ENERGY LTD, MUMBAI
ITA 797/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 10(2)(1), MUMBAI vs JORD ENGINEERS INDIA LTD, MUMBAI
ITA 723/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
CHARUTA PRAVIN KULKARNI,MUMBAI vs DCIT 22(2), MUMBAI
ITA 710/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SYNGENTA INDIA LTD,PUNE vs ADDL CIT RG 1(3), MUMBAI
ITA 560/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
WHISTLING WOODS INTERNATIONAL LTD,MUMBAI vs ITO 9(3)(4), MUMBAI
ITA 556/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
PROCTER & GAMBLE HYGIENE AND HEALTHCARE LTD,MUMBAI vs CIT 8, MUMBAI
ITA 4866/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
JSW ENERGY LTD,MUMBAI vs ACIT CEN CIR 46, MUMBAI
ITA 390/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
HAVISTHA STEEL FAB P.LTD,MUMBAI vs TRO (TDS) RG 1, MUMBAI
ITA 341/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BRAIN HILARY CASTELINO,NAVI MUMBAI vs ITO 22(3)(1), MUMBAI
ITA 3386/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RAJNI CASTERLINO,NAVI MUMBAI vs ITO 22(3)(3), MUMBAI
ITA 3385/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10