Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,725 total)
KERLA SAMAJAM VASAI EAST,THANE vs CIT III, THANE
ITA 2756/MUM/2014[]Status: DisposedITAT Mumbai
KARANRAJ M JAIN,RAIGAD vs ITO WD 3, PANVEL
ITA 2565/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KARANRAJ M JAIN,RAIGAD vs ITO WD 3, PANVEL
ITA 2564/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SURESH S. GUPTA,MUMBAI vs ITO WD 4, PALGHAR
ITA 2317/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 21(1), MUMBAI vs AARHAT INVESTMENTS, MUMBAI
ITA 2262/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AARHAT INVESTMENTS,MUMBAI vs ACIT 21(1), MUMBAI
ITA 2013/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 1(3), MUMBAI vs SYNGENTA INDIA LTD, PUNE
ITA 1926/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
INDAGE ENGINEERING P.LTD,MUMBAI vs ITO 6(1)(3), MUMBAI
ITA 1659/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT LTU, MUMBAI vs POWERICA LTD, MUMBAI
ITA 1306/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SUBHADRA ATMARAM MOKASHE,PUNE vs DCIT CEN CIR 39, MUMBAI
ITA 7399/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 4(2)(4), MUMBAI vs OCTANT INTERACITVE TECHNOLGIES LTD, MUMBAI
ITA 6395/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DDIT (E) 1(1), MUMBAI vs MATUNGA GYMKHANA, MUMBAI
ITA 4768/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
TRIILOKCHAND SHARMA,NAVI MUMBAI vs ITO WD 2, NEW PANVEL
ITA 4609/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 24(3), MUMBAI vs SIROYA DEVELOPERS, MUMBAI
ITA 4527/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MATUNGA GYMKHANA,MUMBAI vs ADIT (E) -I-(1), MUMBAI
ITA 4468/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SABINA JAFAR ALI SAYED,MUMBAI vs ITO 19(1)(4), MUMBAI
ITA 4397/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 16(3), MUMBAI vs D.A. JHAVERI, MUMBAI
ITA 3758/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 11(1), MUMBAI vs SANJAY DUTT, MUMBAI
ITA 1113/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ARUNA D SAWANT,MUMBAI vs ITO 16(2)(4), MUMBAI
ITA 7191/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ADDL CIT 8(2), MUMBAI vs MUMBAI INTERNATIONAL AIRPORT P. LTD, MUMBAI
ITA 3232/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
IRSHAD MOHD. SIDDIQUI,MUMBAI vs ADDL CIT 19(3), MUMBAI
ITA 2860/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
TTI TEAM TELECOM INTERNATIONAL LTD,MUMBAI vs ADIT (IT) 2(2), MUMBAI
ITA 2763/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MUMBAI INTERNATIONAL AIRPORT P. LTD,MUMBAI vs ADDL CIT RG 8(2), MUMBAI
ITA 2760/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MERIND LTD,MUMBAI vs ACIT CEN CIR 14, MUMBAI
ITA 906/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
INTERWOVEN INC. INDIA BRNCH,MUMBAI vs DDIT (IT) 3(1), MUMBAI
ITA 8755/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
D.C.I.T. 24(3), MUMBAI vs SIROYA DEVELOPERS, MUMBAI
ITA 7246/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
INTERWOVEN INC. INDIA BRANCH,MUMBAI vs ADIT (IT) 3(1), MUMBAI
ITA 56/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DELOITTE HASKINS AND SELLS,MUMBAI vs ASST CIT 11(2), MUMBAI
ITA 5097/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DELOITTE HASKINS AND SELLS,MUMBAI vs ASST CIT 11(2), MUMBAI
ITA 5096/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DELOITTE HASKINS AND SELLS,MUMBAI vs ASST CIT 11(2), MUMBAI
ITA 5094/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06