Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,659 total)
MOSBACHER INDIA LLC,CHENNAI vs ADDL. DIT, CHENNAI
ITA 1085/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
The Commissiner of Income Tax-VI vs M/s. M.A. Basith Khan
ITTA/598/2016ITAT Telangana
ANIS,SANJAY KUMAR
The Director of Income Tax-(Exemptions), vs Vasavi Academy of Education
ITTA/601/2016ITAT Telangana
ANIS,SANJAY KUMAR
SRI. GANESWAR KABADI SUNDARSA,BANGALORE vs DCIT-RANGE-12(3), BANGALORE
ITA 1512/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
MR. M.ASHOK vs ITO-WARD-1, TIPTUR
ITA 1481/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S TALLY SOLUTIONS P LTD, BANGALORE
ITA 1463/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
TELELOGIC INDIA PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 22/BANG/2012[2005-06]Status: DisposedITAT BangaloreAY 2005-06
SH. DINESH KANT,REWARI vs ITO, REWARI
ITA 97/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
LALAJI PROPMART,NEW DELHI vs JCIT, NEW DELHI
ITA 470/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ITO, NEW DELHI vs M/S TELETEC FINSEC INDIA PVT. LTD., NEW DELHI
ITA 225/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
KAPIL SINGHAL,GHAZIABAD vs ITO, GHAZIABAD
ITA 2732/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. GUARDIAN LIFECARE PVT. LIMITED, NEW DELHI
ITA 2307/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
SAMTA KHINDA,NEW DELHI vs ACIT, NEW DELHI
ITA 5515/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S QUEENS EDUCATIONAL SOCIETY,NAINITAL vs ITO, HALDWANI
ITA 5496/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
TEAM COMPUTERS PVT. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 3663/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. HABITAT ROYALE PROJECTS PVT. LTD., NEW DELHI
ITA 971/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs MS. HABITAT ROYALE PROJECTS PVT. LTD., NEW DELHI
ITA 620/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs MS. HABITAT ROYALE PROJECTS PVT. LTD., NEW DELHI
ITA 619/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs MS. SUDHIKSHA SINGH, DELHI
ITA 618/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs MS. SUDHIKSHA SINGH, DELHI
ITA 617/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, MUZAFFARNAGAR vs M/S. H.R.J. STEELS (P) LTD., MUZAFFARNAGAR
ITA 6117/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
HABITAT ROYALE PROJECTS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 378/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
HABITAT ROYALE PROJECTS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 377/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
SAMTA KHINDA,NEW DELHI vs ACIT, NEW DELHI
ITA 336/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
SANDEEP SINGH KHINDA,NEW DELHI vs ACIT, NEW DELHI
ITA 335/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
SANDEEP SINGH KHINDA,NEW DELHI vs ACIT, NEW DELHI
ITA 334/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. SHIV SHAKTI FLOUR MILLS PVT. LTD. vs COMMISSIONER OF INCOME TAX
ITA/6/2014ITAT Gauhati
JAGANTHAN P vs CENTRAL BOARD OF DIRECT TAXES (CBDT)
WP(C)/35300/2016ITAT Kerala
THE PR. COMMISSIONER OF INCOME TAX vs INCOME TAX APPELLATE TRIBUNAL JABALPUR BENCH JABALPUR
WP/15608/2015ITAT Madhya Pradesh
COMMISSIONER OF INCOME TAX II LUDHIANA vs M/S AARTI STEELS LTD
ITA/483/2015ITAT Punjab & Haryana
