Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,735 total)
SUNIL AGARWAL,KOLKATA vs ACIT, CIRCLE - 50, KOLKATA, KOLKATA
ITA 1397/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
SALES EMPORIUM (ULG),KOLKATA vs ITO, WD-43(2), KOLKATA, KOLKATA
ITA 1029/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ANGEL ENGLISH SCHOOL MANAGEMENT COMMITTEE,ASSAM vs CIT, (EXEMPTIONS), KOLKATA, KOLKATA
ITA 1045/KOL/2015[]Status: DisposedITAT Kolkata
DCIT, CIR-11, KOLKATA, KOLKATA vs M/S P. C. HOLDINGS (P) LTD., KOLKATA
ITA 499/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SRI SHYAMALENDU KONAR,BURDWAN vs ITO, WARD-1(2), BURDWAN, BURDWAN
ITA 1559/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CC-XI, KOLKATA, KOLKATA vs M/S HIMALAYA GRANITES PVT. LTD., KOLKATA
ITA 1282/KOL/2014[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
LILADHAR JOSHI,LUCKNOW vs I.T.O, WARD-1(4), DURGAPUR., DURGAPUR
ITA 2327/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
I.T.O WD - 2(4),ASANSOL, ASANSOL vs MD. MUSTAFA, ASANSOL
ITA 2321/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
D.C.I.T CIR - 53,KOLKATA., KOLKATA vs M/S M.K ENTERPRISE., KOLKATA
ITA 181/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
MANOJ KUMAR JAIN & SONS (HUF),KOLKATA vs ACIT, CC-IV, KOLKATA, KOLKATA
ITA 1244/KOL/2011[2008-09]Status: DisposedITAT KolkataAY 2008-09
JAIN INFRA PROJECTS LTD.,KOLKATA vs ACIT, CC-IV, KOLKATA, KOLKATA
ITA 1237/KOL/2011[2008-09]Status: DisposedITAT KolkataAY 2008-09
ORCHID CHEMICALS AND PHARMACEUTICALS LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 771/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
SHREE GANESH VENTURES,CHENNAI vs ACIT, CHENNAI
ITA 697/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
PANASONIC INDIA PVT LTD.,CHENNAI vs DCIT, CHENNAI
ITA 479/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DR. SURESHMOHAN, L/H. OF RANGAMOORTHY,CHENNAI vs ITO, CHENNAI
ITA 2238/CHNY/2016[2005-06]Status: DisposedITAT ChennaiAY 2005-06
DCIT, CHENNAI vs M/S. CHETTINAD CEMENT CORPORATION LTD., CHENNAI
ITA 2219/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ITO, ERODE vs SMT. T. UMADEVI, ERODE
ITA 2041/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, CHENNAI vs HEMALATHA RAJAN, CHENNAI
ITA 2/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, CHENNAI vs AUTONEUM NITTOKU SOUND PROOF PRODUCTS INDIA PRIVATE LIMITED, KANCHEEPURAM
ITA 1956/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
WATANMAL (INDIA) PVT. LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1889/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT, TIRUPPUR vs RBR GARMENTS PVT LTD., TIRUPPUR
ITA 1699/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, CHENNAI vs DCM HYUNDAI LTD., CHENNAI
ITA 1580/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
G.K.INDUSTRIAL PARK LIMITED,TRICHY vs DCIT, TRICHY
ITA 1367/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ITO (EXEMPTIONS), CHENNAI vs LIFE HELP CENTRE FOR THE HANDICAPPED, CHENNAI
ITA 240/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
S.RAMAN,GUMMIDIPOONDI vs DCIT, CHENNAI
ITA 2573/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
EMPEROR TEXTILES (P) LTD.,TIRUPPUR vs DCIT, TIRUPPUR
ITA 2258/CHNY/2014[2006-07]Status: DisposedITAT ChennaiAY 2006-07
ACIT, TRICHY vs PEOPLE ACTION FOR TRANSFORMATION (PAT) TRUST, TRICHY
ITA 1438/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DASSAULT SYSTEMES SIMULIA CORPORATION,CHENNAI vs DDIT, CHENNAI
ITA 1399/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ITO, CHENNAI vs SHRI K.V.RMADOSS, CHENNAI
ITA 1754/CHNY/2012[2009-10]Status: DisposedITAT ChennaiAY 2009-10
VERIZON COMMUNICATIONS SINGAPORE PTE LTD.,CHENNAI vs ITO, CHENNAI
ITA 1722/CHNY/2011[2008-2009]Status: DisposedITAT ChennaiAY 2008-2009