Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,735 total)
ITO, MOHINDERGARH vs SH. PARMANAND SAINI PROP., HARYANA
ITA 1591/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs SH. JASWANT RAI AROARA, DELHI
ITA 697/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
MRS. INDERJEET KAUR,NEW DELHI vs ITO, NEW DELHI
ITA 5781/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. CHHATAR PAL SINGH,NEW DELHI vs ITO, NEW DELHI
ITA 5505/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DR. HARVINDER SINGH,MEERUT vs ITO, MEERUT
ITA 5746/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
SAVITA GOEL AOP,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 1666/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. MSD LABORATORIES LTD., NEW DELHI
ITA 4580/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
STATE OF ANDHRA PRADESH vs THE CHIEF COMMISSIONER OF INCOME TAX AND ORS ETC
C.A. No.-011735-011740 - 2016ITAT SC
STATE OF ANDHRA PRADESH vs THE CHIEF COMMISSIONER OF INCOME TAX AND ORS ETC
C.A. No.-011735-011740 - 2016ITAT KURIAN JOSEPH
ROHINTON FALI NARIMAN
C W T JAIPUR vs SMT PRABHA DEVI GOLECHA
WTA/5/2004ITAT Rajasthan
FORMULA ONE WORLD CHAMPIONSHIP LIMITED vs COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-3 AND ANR.
W.P.(C)-10307/2016ITAT Delhi
COMMISSIONER OF INCOME TAX (TDS) vs M/S SAMSUNG INDIA ELECTRONICS (P) L TO.
ITA/752/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR COMMISSIONER OF INCOME TAX GURGAON vs M/S ATOTECH INDIA LTD
ITA/347/2015ITAT Punjab & Haryana
C I T JAIPUR vs M/S GHEWER CHAND VINOD KUMAR J
ITA/175/2005ITAT Rajasthan
C I T JAIPUR vs M/S SHARAD SUDHIR and COMP
ITA/8/2005ITAT Rajasthan
C I T KOTA vs VIMAL KU JAIN
ITA/732/2008ITAT Rajasthan
KARNATAKA STATE ROAD TRANSPORT CORPORATION vs THE DEPUTY LABOUR
WP/53705/2013ITAT Karnataka
B.VEERAPPA
SHRI PRADIP KR. CHOPRA,KOLKATA vs DCIT, CIR-12, KOLKATA, KOLKATA
ITA 930/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
MD FAIZUL ISLAM,KOLKATA vs ITO, WD-26(2), KOLKATA, KOLKATA
ITA 928/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SIGMA INFOTECH PVT. LTD.,KOLKATA vs ITO, WD-10(3), KOLKATA, KOLKATA
ITA 923/KOL/2016[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
SRI DILIP MODAK,KOLKATA vs THE ITO, WD-2692), KOLKATA, KOLKATA
ITA 321/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
MRS. PUJA MOHAN,KOLKATA vs CIT(APPEAL)-9, KOLKATA, KOLKATA
ITA 1692/KOL/2016[2012-13]Status: DisposedITAT KolkataAY 2012-13
M/S HMS MANUFACTURERS PVT. LTD.,KOLKATA vs ITO, WARD-5(4),KOLKATA, KOLKATA
ITA 1644/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S SAVITRI ISPAT(INDIA) PVT LTD.,KOLKATA vs ITO, WARD-3(2), KOLKATA, KOLKATA
ITA 1564/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
M/S CALCUTTA IRON FOUNDRY,KOLKATA vs ITO, WD-34(3), KOLKATA, KOLKATA
ITA 1563/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
CRAWFORD PLANTATION PVT LTD.,KOLKATA vs ITO, WARD-7(4), KOLKATA, KOLKATA
ITA 1538/KOL/2016[2012-13]Status: DisposedITAT KolkataAY 2012-13
PRAYAAS AUTOMATION PVT. LTD.,KOLKATA vs DCIT, CIRCLE -6, KOLKATA, KOLKATA
ITA 1516/KOL/2016[2009-10]Status: DisposedITAT KolkataAY 2009-10
M/S GOVIND RAKESH SHARMA(HUF),KOLKATA vs ACIT, CIRCLE-46, KOL, KOLKATA
ITA 1477/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S BHARAT INDUSTRIES,KOLKATA vs ACIT,CIRCLE-48, KOL, KOLKATA
ITA 1476/KOL/2016[2009-10]Status: DisposedITAT KolkataAY 2009-10
SHRI BADAL KRISHNA SAHA,KOLKATA vs ITO, WD.-26(4), KOLKATA, KOLKATA
ITA 1443/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
