Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,723 total)
DUTTA PROPERTIES,KOLKATA vs ITO, WD-53(1), KOLKATA, KOLKATA
ITA 841/KOL/2015[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
ITO WD 3(4), THANE vs ULHAS GOPAL KARLE, THANE
ITA 2033/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 8(3)(1), MUMBAI vs ULTRAMARINE & PIGMENTS LTD, MUMBAI
ITA 1975/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CC 24 & 26 CEN RG 5, MUMBAI vs SAMIR NARAIN BHOJWANI, MUMBAI
ITA 3814/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
THOMAS M D'MELLO,MUMBAI vs DCIT CEN CIR 3, MUMBAI
ITA 6621/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CENTRAL CIRCLE-3, MUMBAI vs THOMAS M.D'MELLO, MUMBAI
ITA 6521/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 6(1), MUMBAI vs BALKRISHNA INDUSTRIES LTD, MUMBAI
ITA 2380/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
V.N. KARBHATKAR,MUMBAI vs D.C.I.T.-6(2), MUMBAI
ITA 1838/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
PARIVALLAL EDUCATIONAL TRUST,CHENNAI vs DIT, CHENNAI
ITA 885/CHNY/2014[-]Status: DisposedITAT Chennai
PARIVALLAL EDUCATIONAL TRUST,CHENNAI vs ADDL DIT, CHENNAI
ITA 2442/CHNY/2014[-]Status: DisposedITAT Chennai
The Commissioner of Income Tax (Exemptons) vs Kalinga Cultural Trust
ITTA/627/2016ITAT Telangana
ANIS,SANJAY KUMAR
ACIT-CIRCLE-5(2)(2), BANGALORE vs SMT. YASHODA, BANGALORE
ITA 1716/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
MR. BRIJESH KUMAR,FARIDABAD vs ITO, FARIDABAD
ITA 825/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ADITYA & NAYAN ENTERPRISES,DELHI vs ITO, NEW DELHI
ITA 4580/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
SMT. SAVITA GOEL,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 3794/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
LAOLEEN INVESTMENT (P) LTD.,GHAZIABAD vs ITO, GHAZIABAD
ITA 3715/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
SOCIETY FOR CREATIVE AND INTELLECTUAL DEVELOPMENT,GHAZIABAD vs JCIT, GHAZIABAD
ITA 3620/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
INTEGRATED DATABASE & RESEARCH CENTRE PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1679/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
ITO, MOHINDERGARH vs SH. PARMANAND SAINI PROP., HARYANA
ITA 1591/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs SH. JASWANT RAI AROARA, DELHI
ITA 697/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
MRS. INDERJEET KAUR,NEW DELHI vs ITO, NEW DELHI
ITA 5781/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. CHHATAR PAL SINGH,NEW DELHI vs ITO, NEW DELHI
ITA 5505/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DR. HARVINDER SINGH,MEERUT vs ITO, MEERUT
ITA 5746/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
SAVITA GOEL AOP,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 1666/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. MSD LABORATORIES LTD., NEW DELHI
ITA 4580/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
STATE OF ANDHRA PRADESH vs THE CHIEF COMMISSIONER OF INCOME TAX AND ORS ETC
C.A. No.-011735-011740 - 2016ITAT SC
STATE OF ANDHRA PRADESH vs THE CHIEF COMMISSIONER OF INCOME TAX AND ORS ETC
C.A. No.-011735-011740 - 2016ITAT KURIAN JOSEPH
ROHINTON FALI NARIMAN
C W T JAIPUR vs SMT PRABHA DEVI GOLECHA
WTA/5/2004ITAT Rajasthan
FORMULA ONE WORLD CHAMPIONSHIP LIMITED vs COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-3 AND ANR.
W.P.(C)-10307/2016ITAT Delhi
COMMISSIONER OF INCOME TAX (TDS) vs M/S SAMSUNG INDIA ELECTRONICS (P) L TO.
ITA/752/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
