Recent Judgments

CHANAKYA FINANCE CORPORATION vs ITO,

M/S SOBHA INTERIORS PVT. LTD.,BANGALORE vs ITO, BANGALORE

M/S SOBHA GLAZING & METAL WORKS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

M/S SOBHA INTERIORS PVT. LTD.,BANGALORE vs DCIT, BANGALORE

DCIT, BANGALORE vs M/S NIVIDYA GRAPHICS PRIVATE LIMITED, BANGALORE

M/S REGIONAL PUBLIC RELATIONS,NEW DELHI vs ITO, NEW DELHI

ASHISH PAL SINGH ARNEJA,NEW DELHI vs ITO, NEW DELHI

ITO, NEW DELHI vs M/S. FAMIEE INDIA, NEW DELHI

ITO, DEHRADUN vs SHRI KANTI KUMAR, DEHRADUN

ITO, ROHTAK vs SH. BALWAN SINGH & CO., ROHTAK

MRS. GURPREET KAUR,NEW DELHI vs ITO, NEW DELHI

DCIT, NEW DELHI vs M/S KAY JAY FINCAP PVT. LTD., NEW DELHI

PR COMMISSIONER OF INCOME TAX 2 CHANDIGARH vs M/S GREEN FIELD ENTERPRISES

PR.COMMISSIONER OF INCOME TAX,(CENTRAL)-1 vs PEARL BOTTLING PVT.LTD.

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs APPAREL EXPORT PROMOTION COUNCIL

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

COMMISSIONER OF INCOME TAX ALW vs M/S MODEL PUBLIC SCHOOL SOCIET

THE COMMISSIONER OF INCOME TAX vs M/S.HOTEL ROYALE PARK

HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN

C I T vs M/S KANHIYA LAL KALYAN MAL

MOHAMMAD YASIN vs C I T JAIPUR

C I T JAIPUR vs DAMODAR LAL LADDHA

C I T JAIPUR vs M/S RATNESH ENTERPRISES and ORS

C I T KOTA vs BRIJ MOHAN SONI

C I T ALWAR vs RAMAWATAR GUPTA

ORIENTAL SHOPPING COMPLEX,KOCHI-16 vs ASST.COMMR.OF INCOME TAX,CIRCLE-2,EKM.

DCIT, CHENNAI vs SANCO TRANS LTD., CHENNAI

ACIT 16(1), MUMBAI vs MEHBOOB PRODUCTIONS P.LTD, MUMBAI

CYFAST ENTERPRISES P.LTD,MUMBAI vs DCIT CIR 10(3), MUMBAI

DCIT 15(3)(2), MUMBAI vs SARASWAT INFOTECHLTD, NAVI MUMBAI

BANK OF INDIA,MUMBAI vs ASST CIT 2(1), MUMBAI

DCIT 4(1), MUMBAI vs ANAND RATHI SHARES & STOCK BROKERS LTD, MUMBAI