Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,735 total)
BIMAL CHANDRA HAZRA,KOLKATA vs ITO, WD-52(2), KOLKATA, KOLKATA
ITA 834/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
ACIT, CIR-2, ASANSOL, ASANSOL vs SRI ATINDRA NATH CHOUBEY, BURDWAN
ITA 221/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT,CC-XXV,KOLKATA, KOLKATA vs M/S DPIL LTD., KOLKATA
ITA 209/KOL/2014[2002-03]Status: DisposedITAT KolkataAY 2002-03
DCIT, CC-XIX, KOLKATA, KOLKATA vs M/S INTERNATIONAL CONVEYORS PVT. LTD., KOLKATA
ITA 1366/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
M/S SHAKTI OIL MILL,BURDWAN vs I.T.O, WD -(1)4, DURGAPUR, DURGAPUR
ITA 2088/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SUJATA RAJENDRA NIKALJE,MUMBAI vs ITO WD 22(2)(2), NAVI MUMBAI
ITA 280/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT CIR 2(2)(1), MUMBAI vs STATE BANK OF SAURASHTRA, MUMBAI
ITA 5337/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DOEHLE DAUNTIC INDIA P.LTD,MUMBAI vs DCIT (TDS) CIR 1(1), MUMBAI
ITA 381/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 17(1), MUMBAI vs BAJAJ BHAVAN OWNERS PREMISES CO OP SOC LTD, MUMBAI
ITA 2181/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MAMTA LALITKUMAR GOEL,MUMBAI vs ACIT 20(1), MUMBAI
ITA 2171/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT 20(2), MUMBAI vs PRITI H POLADIA, MUMBAI
ITA 2010/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KALSHA BUILDERS P.LTD,NAVI MUMBAI vs ACIT 6(2), MUMBAI
ITA 1808/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 27(2)(1), NAVI MUMBAI vs KBL PIL CONSORTIUM, MUMBAI
ITA 1304/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHINHAN BANK,MUMBAI vs DCIT (IT) 4(2)(1), MUMBAI
ITA 1100/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CASA MARIA PROEPERTIES P.LTD,MUMBAI vs DCIT (OSD) II CEN RG 7, MUMBAI
ITA 6932/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PRAVIN SATRA,MUMBAI vs DCIT CEN CIR 3, MUMBAI
ITA 6314/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MIRC ELECTRONICS LTD,MUMBAI vs DCIT CEN CIR 36, MUMBAI
ITA 4573/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BIOSTADT INDIA LIMITED,MUMBAI vs COMM. OF INCOME TAX - 6, MUMBAI
ITA 3387/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHEETAL H SETA,MUMBAI vs ITO W 15(1)(3), MUMBAI
ITA 2713/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LATE SHOOB AHMED IMTIYAZ HUSSAIN,MUMBAI vs ITO 10(3)(1), MUMBAI
ITA 2695/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RAMNARAYAN B GUPTA,MUMBAI vs ITO 8(2)(2), MUMBAI
ITA 2527/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KRISHNA SHARMA,MUMBAI vs ADDL CIT 19(1), MUMBAI
ITA 1959/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT 10(1), MUMBAI vs KODAK INDIA P. LTD, MUMBAI
ITA 1533/MUM/2014[1997-98]Status: DisposedITAT MumbaiAY 1997-98
KALSHA BUILDERS P. LTD,NAVI MUMBAI vs ACIT 6(2), MUMBAI
ITA 7643/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 2(3)(3), MUMBAI vs TRANS IMPEX P.LTD, MUMBAI
ITA 6640/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ASHRAJ FOODS & VEVERAGES P.LTD,MUMBAI vs ITO 9(1)(1), MUMBAI
ITA 4838/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
CONCORDE MOTORS (INDIA) LTD,MUMBAI vs ACIT (OSD) 2(1), MUMBAI
ITA 235/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
PARUL KAPIL JAIN,MUMBAI vs ITO WD 3(2),
ITA 6710/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
The Commissioner of Income (Central) vs M/s. Ramky Infrastructure Limited
ITTA/670/2016ITAT Telangana
ANIS,SANJAY KUMAR
The Commissioner of Income TAx-IV vs Sajjan Kumar Mann
ITTA/668/2016ITAT Telangana
ANIS,SANJAY KUMAR
