The Commissioner of Income TAx-IV vs. Sajjan Kumar Mann
ITTA/668/2016HC TelanganaHBHC01077544201605 December 2016Bench: ANIS,SANJAY KUMAR7 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- VLS Finance Limited & Another v. Commissioner of Income Tax & Another77 citing68 Taxmann.com 368 · 2016 · SC · Read judgment
- Commissioner of Income Tax v. Bishan Saroop Ram Kishan Agro (P) Ltd.7 citing203 Taxmann 326 · 2011 · HC
- CIT v. Dhariwal Sales Enterprises4 citing221 ITR 240 · 1996
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