Commissioner of Income Tax v. Bishan Saroop Ram Kishan Agro (P) Ltd.

203 Taxmann 326High Court2011#13726 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2017.

Judgments citing Commissioner of Income Tax v. Bishan Saroop Ram Kishan Agro (P) Ltd.

Pr.Commissinor of Income Tax vs. Jindal Dyechem Industries Pvt.Ltd

ITA/668/2016HC Delhi05 May 2017

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR

Section 142Section 143Section 153Section 260ASection 2C

…ITA 668/2016 Page 1 of 7 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 11 + ITA 668/2016 PR.COMMISSINOR OF INCOME TAX-5 ..... Appellant Through: Mr. Rahul Chaudhary, Senior Standing counsel. versus JINDAL DYECHEM INDUSTRIES PVT. LTD. ..... Respondent Through: Mr. Salil Aggarwal with Mr. Madhur Aggarwal, Advocates. CORAM: JUSTICE S. MURALIDHAR JUSTICE CHANDER SHEKHAR O R D E R % 05.05.2017 Dr. S. Muralidhar,…

The Commissioner of Income TAx-IV vs. Sajjan Kumar Mann

ITTA/668/2016HC Telangana05 Dec 2016

Bench: ANIS,SANJAY KUMAR

Principal Commissioner of Income Tax-07 vs. M/S Phi Seeds Ltd

The appeals are dismissed

ITA/410/2016HC Delhi03 Aug 2016

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI

Section 142

…$~1 to 6 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 410/2016 PRINCIPAL COMMISSIONER OF INCOME TAX-07 Appellant Through: Mr. Sanjay Kumar, Advocate versus M/S PHI SEEDS LTD., Respondent Through: Mr. Shashi M Kapila, Mr. R.R. Maurya, Mr. Pravesh Sharma, Ms. Malvika Kalra and Mr. Sanjay Kumar, Advocates. With 2. + ITA 411/2016 PRINCIPAL COMMISSIONEROFINCOME TAX-07 Appellant Through: Mr. Sanjay Kumar, Advocate versus M/S PHI SEEDS LTD. Respondent Through: Mr. Shashi M Kapila,. Mr. R.R. Maurya, Mr. Pravesh Sharma, Ms. Malvika Kalra and Mr. Sanjay Kumar, Advocates. With 3. + ITA 412/2016 PRINCIPAL COMMIS…

Principal Commissionerofincome Tax-07 vs. M/S Phi Seeds Ltd

The appeals are dismissed

ITA/411/2016HC Delhi03 Aug 2016

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI

Section 142

…$~1 to 6 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 410/2016 PRINCIPAL COMMISSIONER OF INCOME TAX-07 Appellant Through: Mr. Sanjay Kumar, Advocate versus M/S PHI SEEDS LTD., Respondent Through: Mr. Shashi M Kapila, Mr. R.R. Maurya, Mr. Pravesh Sharma, Ms. Malvika Kalra and Mr. Sanjay Kumar, Advocates. With 2. + ITA 411/2016 PRINCIPAL COMMISSIONEROFINCOME TAX-07 Appellant Through: Mr. Sanjay Kumar, Advocate versus M/S PHI SEEDS LTD. Respondent Through: Mr. Shashi M Kapila,. Mr. R.R. Maurya, Mr. Pravesh Sharma, Ms. Malvika Kalra and Mr. Sanjay Kumar, Advocates. With 3. + ITA 412/2016 PRINCIPAL COMMIS…

Principal Commissioner of Income Tax-07 vs. M/S Phi Seeds Ltd

The appeals are dismissed

ITA/414/2016HC Delhi03 Aug 2016

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI

Section 142

…$~1 to 6 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 410/2016 PRINCIPAL COMMISSIONER OF INCOME TAX-07 Appellant Through: Mr. Sanjay Kumar, Advocate versus M/S PHI SEEDS LTD., Respondent Through: Mr. Shashi M Kapila, Mr. R.R. Maurya, Mr. Pravesh Sharma, Ms. Malvika Kalra and Mr. Sanjay Kumar, Advocates. With 2. + ITA 411/2016 PRINCIPAL COMMISSIONEROFINCOME TAX-07 Appellant Through: Mr. Sanjay Kumar, Advocate versus M/S PHI SEEDS LTD. Respondent Through: Mr. Shashi M Kapila,. Mr. R.R. Maurya, Mr. Pravesh Sharma, Ms. Malvika Kalra and Mr. Sanjay Kumar, Advocates. With 3. + ITA 412/2016 PRINCIPAL COMMIS…

Pr. CIT-06 vs. Nilkanth Concast Pvt. Ltd

ITA/312/2016HC Delhi13 May 2016

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

Section 132Section 142Section 153ASection 246A

…ITA No. 312/2016 Page 1 of 5 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 4. + ITA 312/2016 PR. CIT-06 ..... Appellant Through: Mr. Rahul Chaudhary, Senior Standing Counsel with Mr. Raghvendra Singh, Advocate. versus NILKANTH CONCAST PVT. LTD. ..... Respondent Through: Mr. Ved Jain and Mr. Pranjal Srivastava, Advocates. CORAM: JUSTICE S.MURALIDHAR JUSTICE VIBHU BAKHRU O R D E R % 13.05.2016…

DCIT Circle 4 (1) vs. Jindal Dyechem Industries (P) Ltd

ITA 4809/DEL/2007[2003-2004]Status: DisposedITAT Delhi23 Feb 2016AY 2003-2004

Bench: Shri A.T. Varkey & Shri O.P. Kant

For Appellant: Shri Salil Aggarwal, AdvocateFor Respondent: Shri A.K. Saroha, CIT DR &
Section 142Section 143(3)Section 153(1)Section 153(3)Section 69ASection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘C’ : NEW DELHI) BEFORE SHRI A.T. VARKEY, JUDICIAL MEMBER and SHRI O.P. KANT, ACCOUNTANT MEMBER ITA No.4809/Del./2007 (ASSESSMENT YEAR : 2003-04) DCIT, Circle 4 (1), vs. M/s. Jindal Dyechem Industries Pvt. Ltd., New Delhi. 110, Babar Road, New Delhi – 110 011. (PAN : AAACJ0719Q) CO No.179/Del/2008 (in ITA No.4809/Del./2007) (ASSESSMENT YEAR : 2003-04) M/s. Jindal Dyechem Industries Pvt. Ltd., vs. DCIT, Circle 4 (1), 110, Babar Road, New Delhi. New Delhi – 110 011. (PAN : AAACJ0719Q) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Salil Aggarwal, Advocate & Shri Shail…