Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,735 total)
LODHA PROPERTIES P. LTD,MUMBAI vs ACIT CEN CIR 42, MUMBAI
ITA 2012/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ARUN D. TEJUJA,MUMBAI vs ITO 18(1)(2), MUMBAI
ITA 6061/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
KISHIN G ADVANI,MUMBAI vs ITO WD 19(1)(1), MUMBAI
ITA 5035/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AKSHAR AUTOMOBILE AGENCIES P.LTD,THANE vs ITO WD 3(2), THANE
ITA 4186/MUM/2013[2002-03]Status: DisposedITAT MumbaiAY 2002-03
DCIT CC 46, MUMBAI vs TALENT INFOWAYS LTD, MUMBAI
ITA 1095/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
TALENT INFOWAY LTD,MUMBAI vs ACIT CEN CIR 46, MUMBAI
ITA 7753/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DCIT CIR 3(3), MUMBAI vs SICOM LTD, MUMBAI
ITA 1685/MUM/2009[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
SICOM LTD,MUMBAI vs DCIT RG 3(3), MUMBAI
ITA 1522/MUM/2009[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
COMMISSIOONER OF INCOME TAX (INTERNATION TAXATION-3) vs ROLLYS ROYCE MILITARY AERO ENGINES LTD.
ITA/777/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX.-3 vs ROLLYS ROYCE MILITARY AERO ENGINES LTD.
ITA/780/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR CIT -7 vs RITES LTD
ITA/404/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OFINCOME TAX (INTERNATIONAL TAXATION) - 3 vs ROLLYS ROYCE MILITARY AERO ENGINES LTD.
ITA/778/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)- 3 vs ROLLS ROYCE MILITARY AERO ENGINES LTD.
ITA/853/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX-3 vs ROLLYS ROYCE MILITARY AERO ENGINES LTD
ITA/779/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
P. GOUTHAM CHAND,BANGALORE vs DCIT, BANGALORE
ITA 737/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
ASST.C.I.T., BANGALORE vs M/S ABB INDIA PVT. LTD., BANGALORE
ITA 501/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
PAWAN KUMAR REKHAN,NEW DELHI vs ITO, NEW DELHI
ITA 5428/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
JATINDER SINGH KOHLI,NEW DELHI vs ACIT, NEW DELHI
ITA 5413/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
JATINDER SINGH KOHLI,NEW DELHI vs ACIT, NEW DELHI
ITA 5412/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
JATINDER SINGH KOHLI,NEW DELHI vs ACIT, NEW DELHI
ITA 5411/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs SH. VIJAY KUMAR KATARIA, NEW DELHI
ITA 5705/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs VIJAY KUMAR KATARIA, NEW DELHI
ITA 5047/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs VIJAY KUMAR KATARIA, NEW DELHI
ITA 5046/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs VIJAY KUMAR KATARIA, NEW DELHI
ITA 5045/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs VIJAY KUMAR KATARIA, NEW DELHI
ITA 5044/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
MGF DEVELOPMENT LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2492/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. JANTA CO- OPERATIVE BANK LTD., NEW DELHI
ITA 2074/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
PR. COMMISSIONER OF INCOME TAX GURGAON vs M/S JINDAL STEEL & POWER LTD DELHI ROAD HISAR
ITA/344/2016ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
PR. COMMISSIONER OF INCOME TAX GURGAON vs M/S IGH IT SERVICE (INDIA) PVT. LTD.
ITA/264/2016ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
MAHARAO BHIM SINGH THR.MAHARAO B.R.SINGH vs C.I.T.,JAIPUR
C.A. No.-002812-002812 - 2015ITAT SC
RANJAN GOGOI ABHAY MANOHAR SAPRE
