Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,735 total)
SH. AKHIL SINGLA,NEW DELHI vs ITO, NEW DELHI
ITA 2997/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
NAHID FINLEASE (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2954/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
HEMANT KUMAR PROP.M/S RAJ TRADIENG CO.,NOIDA vs ITO, NOIDA
ITA 2946/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
KAMAL KISHORE AGARWAL,DELHI vs ITO, NEW DELHI
ITA 2099/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
RAKESH JAIN,NEW DELHI vs ITO, NEW DELHI
ITA 1833/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, DELHI vs M/S. IITL NIMBUS THE HYDE PARK NOIDA, DELHI
ITA 439/DEL/2014[2010-11 (F.Y.- 2009-10)]Status: DisposedITAT Delhi
M/S. SHREE BIHARI FORGINGS PVT. LTD.,NEW DELHI vs CIT, NEW DELHI
ITA 2341/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. HENKEL TEROSON INDIA LTD., NEW DELHI
ITA 221/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S SENIOR MEDIA LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4957/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs SH. G.S. SALUJA, NEW DELHI
ITA 3824/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs M/S M.M. SOFTWARE PVT. LTD., NEW DELHI
ITA 3667/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
SENIOR MEDIA LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3929/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
RAM SARAN vs CHIEF COMMISSIONER OF INCOME TAX
CWP/7207/2003ITAT Punjab & Haryana
ARJUN SINGH vs C I T KOTA
ITA/50/2003ITAT Rajasthan
M/S JAIPUR SPINNING and WEAVING vs DEPUTY COMMISSIONER OF INCOME
ITA/103/2003ITAT Rajasthan
PR COMMISSIONER OF INCOME TAX I CHANDIGARH vs M/S A B SUGAR MILLS LTD, CHANDIGARH
ITA/228/2016ITAT Punjab & Haryana
C I T JAIPUR vs SMT NIRMALA DEVI CHORDIA
ITA/182/2015ITAT Rajasthan
GYARSI LAL GUPTA vs C I T
ITA/100/2005ITAT Rajasthan
M/S SHWETA CONSTRUCTION PVT LT vs C I T JAIPUR
ITA/186/2002ITAT Rajasthan
C I T vs M/S ASSAM ROLLER FLOOR
ITA/252/2008ITAT Rajasthan
C I T vs M/S ARPIT MARBLES PVT LTD
ITA/180/2005ITAT Rajasthan
SHEVETA CONSTRUCTION CO PVT LT vs I T O WARD 3 JAIPUR
ITA/534/2008ITAT Rajasthan
R. PRABHAKAR REDDY vs THE TAX RECOVERY OFFICER (CENTRAL)
WP/61756/2016ITAT Karnataka
VINEET KOTHARI
VIJAYASHREEPURA KSHEMABIVRUDHI vs STATE OF KARNATAKA
WP/13020/2016ITAT Karnataka
A.S.BOPANNA
NIRMAL KUMAR BUDHIA,KOLKATA vs THE ITO, WD-44(1), KOLKATA, KOLKATA
ITA 1229/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ACIT 22(1), MUMBAI vs HARSHA L. TAHILRAMANI, MUMBAI
ITA 7242/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO (TDS) 2(3), MUMBAI vs MANDKE FOUNDATION, MUMBAI
ITA 5776/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SITI CABLE NETWORK LTD,MUMBAI vs ITO (TDS) 3(5), MUMBAI
ITA 2854/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
STUP CONSULTANTS P.LTD,MUMBAI vs DCIT CIR 3(3), MUMBAI
ITA 2772/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CEN CIR 29, MUMBAI vs SUNIL P MANTRI, MUMBAI
ITA 2767/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11