Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,735 total)
MA KALYANESHARI EDUCATIONAL TRUST,BURDWAN vs C.I.T,DURGAPUR, DURGAPUR
ITA 1977/KOL/2013[2010-11]Status: DisposedITAT KolkataAY 2010-11
MAERSK LINE UK LIMITED (FORMERLY KNOWN AS P&O NEDLLOYD LIMITED UK),KOLKATA vs D. D. I. T., ( INTERNATIONAL TAXATION)-2(1), KOLKATA, KOLKATA
ITA 2092/KOL/2009[2006-07]Status: DisposedITAT KolkataAY 2006-07
ITO, CHENNAI vs R.BABU, CHENNAI
ITA 828/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ITO, CHENNAI vs R.BABU, CHENNAI
ITA 827/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
S.N. BHOBE & ASSOCIATES P. LTD,NAVI MUMBAI vs DCIT CIR 10(3), MUMBAI
ITA 879/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
S.N. BHOBE & ASSOCIATES P. LTD,NAVI MUMBAI vs DCIT CIR 10(3), MUMBAI
ITA 878/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MYTAS INVESTMENT TRUST,MUMBAI vs PR CIT 23, MUMBAI
ITA 3025/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO WD 1(1)(4), MUMBAI vs THE BHARAT CO-OP. BANK (MUMBAI) LTD., MUMBAI
ITA 2893/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO (TDS) 2(3), MUMBAI vs MUSIC BROADCAST P.LTD, MUMBAI
ITA 548/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 13(2)(1), MUMBAI vs SANDEEP NATVARLAL GOPANI, MUMBAI
ITA 5166/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
FORBES CONCEPTS HOSPITALITY SERVICES P.LTD,MUMBAI vs DCIT CIR 6(2), MUMBAI
ITA 340/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
VINAY BHASIN (HUF),MUMBAI vs ITO WD 19(3)(4), MUMBAI
ITA 3373/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RAJAT R. PATEL,MUMBAI vs DCIT CEN CIR 25, MUMBAI
ITA 3184/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAJAT R. PATEL,MUMBAI vs DCIT CEN CIR 25, MUMBAI
ITA 3183/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASST CIT CIR 3, KALYAN vs ASHOK RADHAKISHEN MEHRA, DOMBIVALI
ITA 2230/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
HUNTSMAN INTERNATIONAL (INDIA) P.LTD,MUMBAI vs ADDL CIT RG 10(3), MUMBAI
ITA 2161/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
HAZURA SINGH SAINI,MUMBAI vs ITO 21(3)(1), MUMBAI
ITA 1446/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO WD 2(4), KALYAN vs SHREE RADHA COSNTRUCTION, AMBERNATH
ITA 3140/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KUMAR LAKSHMAN CHINTLAPUDI,MUMBAI vs ITO 19(1)(1), MUMBAI
ITA 2074/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KHIRMIN D. BHARUCHA,MUMBAI vs DCIT (OSD)-12, MUMBAI
ITA 3757/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
M/S. DBS FINANCIAL SERVICES P. LTD,MUMBAI vs THE DY CIT CIR 3(1),
ITA 3542/MUM/2004[1998-1999]Status: DisposedITAT MumbaiAY 1998-1999
The Commissioner of Income Tax-IV vs M/s.Evens Classes
ITTA/690/2016ITAT Telangana
ANIS,SANJAY KUMAR
SIKANDER LAL KUMAR PRO.M/S SIKANDER LAL RAKESH KUMAR & CO. vs PRINCIPAL COMMISSIONER OF INCOME TAX-9
ITA/475/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
JANAK RAJ ARORA PROP.KWALITY TEXTILES vs PRINCIPAL COMMISSIONER OF INCOME TAX-9
ITA/474/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
M/S. SHABINA STEELS,BANGALORE vs ACIT, CIRCLE 2(3)(1), BANGALORE
ITA 1702/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
M/S TAPINDU EDUCATIONAL SOCIETY,NEW DELHI vs DDIT (E), NEW DELHI
ITA 3768/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S TAPINDU EDUCATIONAL SOCIETY,NEW DELHI vs DDIT (E), NEW DELHI
ITA 3767/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
MS. USHA GOEL,SAHARANPUR vs ITO, NEW DELHI
ITA 3759/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
SHRI PRAMOD MAHESHWARI,DELHI vs ITO, NEW DELHI
ITA 3758/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SH. GOBIND KUMAR GOYAL,NEW DELHI vs DCIT, NEW DELHI
ITA 3077/DEL/2016[2007-08]Status: HeardITAT DelhiAY 2007-08