Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,735 total)
COMMISSIONER OF INCOME TAX (C)-I vs SAHARA INDIA SAVING & INVESTMENT CORP. LTD.
ITA/750/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF INCOME TAX - 9 vs RAM KUMAR SHOKEEN
ITA/874/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
M/S. ALPHA ENTERPRISES,HUBLI vs ITO, WARD-1(1), HUBLI
ITA 1830/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
UNITED BREWERIES (HOLDINGS) LTD. vs DCIT,
ITA 1800/BANG/2013[2006-07]Status: DisposedITAT BangaloreAY 2006-07
DCIT vs M/S UNITED BREWERIES HOLDINGS LTD.,
ITA 1732/BANG/2013[2006-07]Status: DisposedITAT BangaloreAY 2006-07
GE MONEY FINANCIAL SERVICES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1683/DEL/2016[2002-03]Status: DisposedITAT DelhiAY 2002-03
ADIT, NEW DELHI vs M/S. THE INDIAN FILM COMPANY (CYPRUS) LTD., NEW DELHI
ITA 531/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. INTERTECH EQUIPTECHNOLOGIES PVT. LTD., NEW DELHI
ITA 2032/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SAANU INTERNATIONAL,NEW DELHI vs ITO, NEW DELHI
ITA 1715/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs SHRI YOGESH ARORA, NOIDA
ITA 5055/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ADIT, NEW DELHI vs M/S. THE INDIAN FILM COMPANY (CYPRUS) LTD., NEW DELHI
ITA 5048/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, BAGHPAT vs M/S. VISHNU COLD STORAGE, BAGHPAT
ITA 4616/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
PRINCIPAL COMMISSIONER OF INCOME TAX, BATHINDA vs AMARJIT SINGH PROP. M/S AMARDEEP TRADERS
ITA/364/2016ITAT Punjab & Haryana
C.I.T. EXEMTION JAIPUR vs U.I.T. MODEL TOWN, SRI GANGANAGAR
ITA/19/2015ITAT Rajasthan
PR. COMMISSIONER OF INCOME TAX, DELHI - 05 vs LEMON TREE HOTELS PVT. LTD.
ITA/862/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF INCOME TAX, BATHINDA vs GURSHARAN KAUR PROP. M/S G.K. TRADERS
ITA/363/2016ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
PR COMMISSIONER OF IT-II JAIPUR vs M/S JAIPUR SAHAKARI KRAYA VIKRAYA SAMITI
ITA/296/2016ITAT Rajasthan
C I T JAIPUR vs M/S BALAJI INDISTRIES PRODUCT
ITA/413/2008ITAT Rajasthan
C I T JAIPUR vs M/S NESH FASHIONS INDIA
ITA/628/2008ITAT Rajasthan
C I T JAIPUR vs HI CHOICE EXPORT PVT LTD
ITA/26/2009ITAT Rajasthan
C I T-I JAIPUR vs RAJNANDINI CONSTRUCTION PVT LTD
ITA/103/2014ITAT Rajasthan
C I T AJMER vs MOHD HAROON PROP
ITA/771/2008ITAT Rajasthan
C I T-I JAIPUR vs RAJNANDINI CONSTRUCTION PVT LTD
ITA/102/2014ITAT Rajasthan
COMMISSIONER OF INCOME TAX JAI vs PANCHWATI STONES CRUSHER CO. J
ITA/923/2008ITAT Rajasthan
C I T JAIPUR vs HI CHOICE EXPORTS PV T LTD
ITA/32/2009ITAT Rajasthan
C I T JAIPUR vs MANAK CHAND AGRAWAL
ITA/619/2008ITAT Rajasthan
C I T JAILPUR vs M/S KINNU BABA EXPORTS
ITA/418/2009ITAT Rajasthan
C I T JAIPUR vs M/S AGENCIES RAJASTHAN P LTD
ITA/299/2008ITAT Rajasthan
C I T JAIPUR vs SMT VARSHA SINGH
ITA/507/2009ITAT Rajasthan
C I T-1 JAIPUR vs M/S GOLCHQA MINERALS PVT LTD
ITA/97/2010ITAT Rajasthan
