Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
COMMISSIONER OF INCOME TAX DELHI IV vs DLF UNIVERSAL LTD.
ITA/159/2010ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
PR. COMMISSIONER OF INCOME TAX, CENTRAL-2 vs M/S MAHAGUN REALTORS PVT. LTD. REPRESENTED BY MAHAGUN INDIA PVT.LTD
ITA/685/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
M/S. NAHARPURIA IMPEX PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 4597/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs M/S. NEW CASTLE FINANCE & LEASING PVT. LTD., NEW DELHI
ITA 6013/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
SH. ARUN DUGGAL,NEW DELHI vs DCIT, NEW DELHI
ITA 740/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, ROHTAK vs SH. VIRENDER MALIK, ROHTAK
ITA 1919/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
BALBIR KAUR,NEW DELHI vs ITO, NEW DELHI
ITA 4074/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S. A. LITTLE WORLD PVT. LTD., MUMBAI
ITA 4801/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. A. LITTLE WORLD PVT. LTD., MUMBAI
ITA 4800/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
PR. COMMISSIONER OF INCOME TAX GURGAON vs M/S TERADATA INDIA PVT. LTD.
ITA/397/2016ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
PR. COMMISSIONER OF INCOME TAX, GURGAON vs M/S CAIRN INDIA LTD.
ITA/396/2016ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
B.S.E.S. LTD. vs THE C.I.T.B.C-VI.
ITR/75/1998ITAT Bombay
M/S Cummins Technologies India Pvt. Ltd. Through Mr. Pinkesh Vakhariya vs Assistant Commissioner Of Income Tax
WP/8306/2016ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.C.SHARMA
COMMISSIONER OF INCOME TAX -1 CHANDIGARH vs M/S PUNJAB INFRASTRUCTURE DEV BOARD CHANDIGARH
ITA/73/2016ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX -1 CHANDIGARH vs M/S PUNJAB INFRASTRUCTURE DEV BOARD CHANDIGARH
ITA/72/2016ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX -1 CHANDIGARH vs M/S PUNJAB INFRASTRUCTURE DEV BOARD CHANDIGARH
ITA/66/2016ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX -1 CHANDIGARH vs M/S PUNJAB INFRASTRUCTURE DEV BOARD CHANDIGARH
ITA/64/2016ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
COMMISSIONER OF INCOME TAX vs SHRI SHARAD KUMAR SHAH
ITA/96/2006ITAT Rajasthan
THE COMMISSIONER OF INCOME TAX vs M/S.PARAVUR SNV REGIONAL CO OPERATIVE BANK LTD.
ITA/161/2016ITAT Kerala
C I T JAIPUR vs SHRI SADHU RAM GOYAL
ITA/453/2011ITAT Rajasthan
C I T vs SATISH CHAND JAIN
ITA/60/2005ITAT Rajasthan
C I T JAIPUR vs M/S SHARAD SUDHIR and COMP
ITA/13/2004ITAT Rajasthan
C I T vs INDER CHAND MODI
ITA/88/2004ITAT Rajasthan
M/S MUKHERJEE & CHATTERJEE ENTERPRISES,DURGAPUR vs ITO, WD-1(4), BURDWAN, DURGAPUR
ITA 476/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
MR BARUN PRAMANIK,KOLKATA vs DCIT, CIR-55, KOLKATA, KOLKATA
ITA 386/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
AMIT KESHAN,KOLKATA vs ITO, WD-30(2), KOLKATA, KOLKATA
ITA 1005/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ITO, ERODE vs R.SIVALINGAM, ERODE
ITA 347/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
M/S. KOMATSU INDIA PRIVATE LIMITED,KANCHEEPURAM vs DCIT, CHENNAI
ITA 38/CHNY/2013[2008-09]Status: DisposedITAT ChennaiAY 2008-09
SUNEIL DEV ANAND,MUMBAI vs ACIT 11(1), MUMBAI
ITA 776/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO (E) 2(2), MUMBAI vs PARMESHWARIDEVI GORDHANDAS CHARITABLE GTRUST, MUMBAI
ITA 4117/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
