Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
DCIT 9(2), MUMBAI vs NIKMO FINANCE P. LTD, MUMBAI
ITA 53/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
TEGH CABLES P.LTD,MUMBAI vs ACIT 4(3), MUMBAI
ITA 4902/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GANDHI SECURITIES & INVESTMENTS P.LTD,MUMBAI vs DCIT 4(1), MUMBAI
ITA 3781/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RUHI S CHAUHAN,MUMBAI vs ASST CIT CEN CIR 9, MUMBAI
ITA 3603/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 18(3)(4), MUMBAI vs TOPLINE FOODS, MUMBAI
ITA 3013/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HIMANSHU J TRIVEDI,MUMBAI vs ITO 16(2)(3), MUMBAI
ITA 2855/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CARMONA INVESTMENT & FINANCE P.LTD,MUMBAI vs DCIT CIR 2(1), MUMBAI
ITA 272/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
EMKAY GLOBAL FINANCIAL SERVICES LTD,MUMBAI vs DCIT CR 4(1), MUMBAI
ITA 2498/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 10(3), MUMBAI vs AARTI INDUSTRIES LTD, MUMBAI
ITA 2421/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TELEVISION NEWS & ENTERTAINMENT (I) LTD,MUMBAI vs ACIT CIR 11(1), MUMBAI
ITA 2249/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DR SARITA MILIND DAVARE,MUMBAI vs ACIT CEN CIR 40, MUMBAI
ITA 2187/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AKBARALI PORBUNDERWALLA,MUMBAI vs ITO WD 1(1)(1), MUMBAI
ITA 1425/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT (OSD) RG 8(1), MUMBAI vs GOLD STAR JEWELLRY P.LTD, MUMBAI
ITA 7348/MUM/2013[2002-03]Status: DisposedITAT MumbaiAY 2002-03
ASST CIT CEN CIR 45, MUMBAI vs D. KUMAR TRADING CO. P. LTD, MUMBAI
ITA 7161/MUM/2013[2002-03]Status: DisposedITAT MumbaiAY 2002-03
MAGEN HASSIDIM SYNAGOGUE ESTATE TRUST,MUMBAI vs DIT (E), MUMBAI
ITA 6780/MUM/2013[2013-14]Status: DisposedITAT MumbaiAY 2013-14
KEKI J VAKIL,MUMBAI vs ACIT CEN CIR 9,
ITA 5940/MUM/2013[2002-03]Status: DisposedITAT MumbaiAY 2002-03
RAMNIKLAL S. GOSALIYA & CO,MUMBAI vs JTCIT RG 17(3), MUMBAI
ITA 4142/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 11(3)(2), MUMBAI vs SMT. KAUSHALYA SAMPAT, MUMBAI
ITA 362/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
D.S.P. MERILL LYNCH CAPITAL LTD,MUMBAI vs ASST CIT (OSD) CIR 3(1), MUMBAI
ITA 2361/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
EZRA VICTOR ABOODY,MUMBAI vs ASST CIT 12(2), MUMBAI
ITA 5942/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 24(3)(4), MUMBAI vs RAMESH L PATEL, MUMBAI
ITA 3901/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
THE SUPREME INDUSTRIES LTD,MUMBAI vs DCIT LTU, MUMBAI
ITA 3140/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
THE SUPREME INDUSTRIES LTD,MUMBAI vs ADDL CIT LTU, MUMBAI
ITA 3139/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
THE SUPREME INDUSTRIES LTD,MUMBAI vs ASST CIT CEN CIR 29, MUMBAI
ITA 3138/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RASHTRIYA CHEMICALS & FERTILIZERS LTD,MUMBAI vs C.I.T. L.T.P. UNIT, MUMBAI
ITA 2458/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
GODREJ & BOYCE MFG. CO. LTD.,MUMBAI vs D.C.I.T. CIRCLE 10(2), MUMBAI
ITA 1564/MUM/2011[2002-2003]Status: DisposedITAT MumbaiAY 2002-2003
DALWALA SECURITIES LTD,MUMBAI vs DCIT CEN CIR 33, MUMBAI
ITA 5932/MUM/2009[2001-02]Status: DisposedITAT MumbaiAY 2001-02
GODREJ & BOYCE MFG CO. LTD,MUMBAI vs DCIT 10(2), MUMBAI
ITA 1723/MUM/2009[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
M/S. QAD EUROPE B.V.,MUMBAI vs DDIT (I.T) - 2(1), MUMBAI
ITA 84/MUM/2007[1999-2000]Status: DisposedITAT MumbaiAY 1999-2000
M/S. QAD EUROPE B.V.,MUMBAI vs DDIT (I.T) - 2(1), MUMBAI
ITA 83/MUM/2007[1998-1999]Status: DisposedITAT MumbaiAY 1998-1999