Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
M/S. DEVENTHIRA SPINNERS (P) LTD.,ERODE vs ACIT, SALEM
ITA 2442/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DURR INDIA PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 972/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, CHENNAI vs VISTEON AUTOMOTIVE SYSTEMS INDIA PRVIATE LIMITED, CHENGALPUT
ITA 2239/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DURR INDIA PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 754/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
MOHAN HOTCHAND KHANCHANDANI,MUMBAI vs DCIT CEN CIR 36, MUMBAI
ITA 4349/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CREATIVE GLOBAL STOCK BROKING P.LTD,MUMBAI vs DCIT 4(1), MUMBAI
ITA 3977/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
GURU CONSTRUCTIONS,MUMBAI vs DCIT - 18(3), MUMBAI
ITA 2357/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
GURU CONSTRUCTIONS,MUMBAI vs DCIT - 18(3), MUMBAI
ITA 2356/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 2(1)(4), MUMBAI vs ANTHELIO BUSINESS TECHNOLOGIES P.LTD, NAVI MUMBAI
ITA 976/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ANJU RAJESH PODDAR,MUMBAI vs ACIT CC 43, MUMBAI
ITA 5835/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ANJU RAJESH PODDAR,MUMBAI vs ACIT CC 43, MUMBAI
ITA 5832/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
PRAKASH MANEKJI SHAH,THANE vs ITO WD 3(2), THANE
ITA 4974/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 1(1), MUMBAI vs ROLTA LTD, MUMBAI
ITA 485/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SAI OM DEVELOPERS P.LTD,MUMBAI vs ITO WD 10(2)(2), MUMBAI
ITA 1962/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PARLE BISCUITS PRIVATE LIMITED,MUMBAI vs ACIT,RG. 10(3)(2) [OLD RANGE - 9(2)], MUMBAI
ITA 1611/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CEN CIR 8(1), MUMBAI vs RAMAKANT GAGGAR, MUMBAI
ITA 1290/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 8(1), MUMBAI vs RAMAKANT GAGGAR, MUMBAI
ITA 1289/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 8(1), MUMBAI vs RAMAKANT GAGGAR, MUMBAI
ITA 1288/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CEN CIR 8(1), MUMBAI vs RAMAKANT GAGGAR, MUMBAI
ITA 1287/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
NADEEM ABDUL SATTAR LAKDWALA,MUMBAI vs DCIT CEN CIR 36, MUMBAI
ITA 773/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO WD 3(1), THANE vs SUR ISLAM SAEED KHAN, THANE
ITA 7693/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CONTAINER MARINE AGENCIES P.LTD,MUMBAI vs DCIT CIR 2(1), MUMBAI
ITA 7500/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
HAIDER ABBAS,MUMBAI vs ITO 20(1)(3), MUMBAI
ITA 7202/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PREMESHWAR CREATIONS P. LTD,MUMBAI vs DCIT 8(2), MUMBAI
ITA 6852/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ALOK BHARARA,MUMBAI vs ITO 22(2)(1), MUMBAI
ITA 6630/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 5(2), MUMBAI vs KOHINOOR TELEVIDEO P.LTD, MUMBAI
ITA 6601/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
HORIZON CUNTRY WIDE LOGISTICS LTD,MUMBAI vs ACIT 1(2), MUMBAI
ITA 6328/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 10, MUMBAI vs PERCY SORABJI CHOWDHRY, MUMBAI
ITA 5624/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 22(2)(4), NAVI MUMBAI vs RAMESH L GAJRA, NAVI MUMBAI
ITA 5539/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASST CIT CEN CIR 47, MUMBAI vs R TECH SYSTEMS INDIA P.LTD, NAVI MUMBAI
ITA 5322/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
