Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
ANCY JOHN vs INCOME TAX OFFICER
WP(C)/35020/2016ITAT Kerala
HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
AMAR HOTCHAND NAGPAL MUMBAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRE CIRCLE 10 and ORS
WP/370/1998ITAT Bombay
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S. THE CALICUT CITY SERVICE CO-OPERATIVE BANK
ITA/173/2016ITAT Kerala
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S. THE KANNUR TOWN SERVICE CO-OPERATIVE BANK LTD
ITA/167/2016ITAT Kerala
BRIJ KISHORE MITTAL vs C I T ALWAR
ITA/132/2004ITAT Rajasthan
SRI HARJIT SINGH SALL,KOLKATA vs ITO,WD-50(3), KOLKATA, KOLKATA
ITA 576/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S. ZENITH EXPORTS LIMITED,KOLKATA vs ACIT, CIRCLE-5, KOLKATA, KOLKATA
ITA 1844/KOL/2016[2002-03]Status: DisposedITAT KolkataAY 2002-03
SRI CHITTA RANJAN DAS,PURBA MEDINIPUR vs ITO, WD-1, HALDIA, PURBA MEDINIPUR
ITA 1309/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
MR PRASANTA KUMAR DEKA,KOLKATA vs ITO, WD-27(4), KOLKATA, KOLKATA
ITA 1252/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
KAMALESH MAITY vs ITO, WD-27(2), HALDIA, HALDIA
ITA 1251/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ITO, WD-8(1), KOLKATA, KOLKATA vs M/S ARUN ELECTRICAL PVT. LTD., KOLKATA
ITA 1205/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
M/S DHAMEJA MINING,SIKKIM vs ITO, WD-2(4), ASANSOL, ASANSOL
ITA 701/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M/S BARASAT EYE HOSPITAL & M. R. C.,KOLKATA vs ITO, WD-55(2), KOLKATA, KOLKATA
ITA 371/KOL/2015[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
DUM DUM CONSTRUCTION PVT. LTD.,KOLKATA vs ITO, WD-12(2), KOLKATA, KOLKATA
ITA 251/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
M/S BALAKA COLD STORAGE PVT. LTD.,HOOGHLY vs ACIT, CIRCLE-1, KOLKATA, KOLKATA
ITA 190/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
M/S. SORMISTHA BUILDERS & CONSTRUCTION PVT. LTD.,ASANSOL vs ACIT, CIRCLE-1, ASANSOL, ASANSOL
ITA 144/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SMT. BANDANA MAIKAP,KOLKATA vs ACIT, CIRCLE-2, MIDNAPORE, PASCHIM MEDINIPUR
ITA 1971/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M/S. RAJ ENTERPRISES,KOLKATA vs ITO, WARD-36(1), KOLKATA, KOLKATA
ITA 1613/KOL/2014[2004-2005]Status: DisposedITAT KolkataAY 2004-2005
SRI PURNA CHANDRA MAITI,PURBA MEDINIPUR vs ACIT, CIR-HALDIA, PURBA MEDINIPUR
ITA 1442/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SUNIL TARAFDAR,MALDA vs I.T.O WD - 3,MALDA, MALDA
ITA 363/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
INCOME TAX OFFICER-WARD-30(1), KOLKATA, KOLKATA vs SMT. MAYA SANYAL, KOLKATA
ITA 2854/KOL/2013[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
A.C.I.T., CIRCLE-17,KOLKATA, KOLKATA vs INDRANI SANYAL, KOLKATA
ITA 2810/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
INCOME TAX OFFICER-WARD-28, KOLKATA, KOLKATA vs SUCHISMITA MAJUMDER, KOLKATA
ITA 2648/KOL/2013[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
D.C.I.T., CIRCLE-10, KOLKATA, KOLKATA vs M/S EUREKA FORBES LTD., KOLKATA
ITA 2625/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
D.C.I.T CIR - 10,KOLKATA, KOLKATA vs M/S EUREKA FORBES LTD, KOLKATA
ITA 2126/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
HINDUSTAN ICE COLD STORAGE CO LTD,KOLKATA vs D.C.I.T,CIR- 8,KOLKATA., KOLKATA
ITA 203/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
SHRI JYOTI MOHAN MALL,KOLKATA vs CIT, KOL - XV, KOLKATA, KOLKATA
ITA 819/KOL/2010[2003-04]Status: DisposedITAT KolkataAY 2003-04
DURR INDIA PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 455/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs M/S. AZTEC AUTO PVT. LTD., CHENNAI
ITA 2752/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, CHENNAI vs M/S. AZTEC AUTO PVT. LTD., CHENNAI
ITA 2751/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
