Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,846 total)
SH. SARABJIT SINGH,NEW DELHI vs ITO, GURGAON
ITA 2635/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
CEMENT CORPORATION OF INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5358/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
BALBIR KAUR,NEW DELHI vs ITO, NEW DELHI
ITA 4050/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S FCML PROJECTS,NEW DELHI vs ACIT, NEW DELHI
ITA 2522/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
CEMENT CORPORATION OF INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1645/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
UTSTARCOM INC.,GURGAON vs DDIT, NEW DELHI
ITA 6320/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. FCML PROJECTS,NEW DELHI vs ACIT, NEW DELHI
ITA 2959/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
UTSTARCOM INC. (INDIA BRANCH),GURGAON vs DDIT, NEW DELHI
ITA 5848/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
MEWAR POLYTEX LTD. vs A.C.I.T.CIRCLE-1,UDAIPUR
ITA/29/2012ITAT Rajasthan
MEWAR POLYTEX LTD. vs A.C.I.T.CIRCLE-1,UDAIPUR
ITA/28/2012ITAT Rajasthan
ITO, CHENNAI vs ANANTHI RABINDRAN, CHENNAI
ITA 1427/CHNY/2015[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DDIT, CHENNAI vs PRANIC HEALING FOUNDATION OF TAMILNADU, CHENNAI
ITA 982/CHNY/2014[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
ACIT, CHENNAI vs THIRU AROORAN SUGARS LTD., CHENNAI
ITA 1655/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
TOSHIBRA MEDICALS P.LTD,MUMBAI vs DCIT 1(3), MUMBAI
ITA 833/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 21(1), MUMBAI vs HARESH CHUNILAL RAJANI, MUMBAI
ITA 911/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 5(3)(2), MUMBAI vs STELLAR DEVELOPERS P.LTD, MUMBAI
ITA 2448/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RAPTAKOS BRETT AND CO.LTD,MUMBAI vs PR CIT 5, MUMBAI
ITA 2251/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 27(3), NAVI MUMBAI vs RAJEEV BASWANAPPA GAVI, MUMBAI
ITA 207/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MOHD. ASLAM KHAN,MUMBAI vs ACIT 19(2), MUMBAI
ITA 1589/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KUKREJA DEVELOPMENT CORPORATION,MUMBAI vs CIT CEN -2, MUMBAI
ITA 1090/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 10(1), MUMBAI vs ARUN K SAHA, MUMBAI
ITA 6267/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
HBD PUMPS CONTRACTS CORPN,MUMBAI vs ACIT 14(1), MUMBAI
ITA 5863/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DEVJI PREMJI PUJARA &SONS,MUMBAI vs ITO 13(2)(2), MUMBAI
ITA 4900/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO (E) I(1), MUMBAI vs BHANDUP EDUCATIONAL SOCIETY, MUMBAI
ITA 4081/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RADHAKISHAN S. NADAR,MUMBAI vs ITO 19(2)2, MUMBAI
ITA 1883/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAMESH S. CHOUDHARY,PALGHAR vs ITO WD 1, PALGHAR
ITA 1772/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 19(3), MUMBAI vs NILANJANA PRASADENDU PURKAYASTHA, MUMBAI
ITA 1623/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 19(3), MUMBAI vs MANMOHAN KUMAR JAIN SANKHLA, MUMBAI
ITA 1622/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT, MEERUT vs M.J. CHARITABLE TRUST, MEERUT
ITA 4165/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. TIMEX WATCHES LTD., NEW DELHI
ITA 4374/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03