Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,853 total)
ACIT CC 47, MUMBAI vs ASHOK R. RUIA, MUMBAI
ITA 6417/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT CC 47, MUMBAI vs ASHOK R. RUIA, MUMBAI
ITA 6415/MUM/2014[2002-03]Status: DisposedITAT MumbaiAY 2002-03
DDIT (IT) 1(1), MUMBAI vs ASHUTOSH P BHATT, MUMBAI
ITA 6034/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DILIP S. DAHANUKAR,MUMBAI vs ITO 12(3)(3), MUMBAI
ITA 5601/MUM/2014[1996-97]Status: DisposedITAT MumbaiAY 1996-97
SBI LIFE INSURANCE CO. LTD,MUMBAI vs CIT 1, MUMBAI
ITA 3495/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 1(3), MUMBAI vs SBI LIFE INSURANCE COMPLANY LTD, MUMBAI
ITA 2576/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHAH ENTERPRISES,MUMBAI vs ADDL CIT WD 23(3), MUMBAI
ITA 759/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 18(1), MUMBAI vs SUNIL BANKELAL GUPTA, MUMBAI
ITA 7142/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 8(3)(1), MUMBAI vs SANOFI PASTEUR INDIA P.LTD, MUMBAI
ITA 7033/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 2(3), MUMBAI vs TATA CHEMICALS LTD, MUMBAI
ITA 6647/MUM/2013[2002-03]Status: DisposedITAT MumbaiAY 2002-03
ACIT CIR 6(1), MUMBAI vs TALAPADY UMASHANKAR SHENAVA, MUMBAI
ITA 5161/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
TAJ TV LTD,MUMBAI vs ADDL DIT (IT) RG 2, MUMBAI
ITA 456/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ADDL DIT RG 2, MUMBAI vs TAJ TV LTD, MUMBAI
ITA 391/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SHRINIWAS GANGADHAR MITTAPALLI,MUMBAI vs ITO 18(1)(3), MUMBAI
ITA 1677/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SHAILENDRA P. MITTAL,MUMBAI vs D.C.I.T. CEN.CIR.47, MUMBAI
ITA 7759/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
PRATIBHA PIPES AND STRUCTURAL CONSORTIUM,MUMBAI vs DY.C.I.T. 22(2), NAVI MUMBAI
ITA 6940/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SBI LIFE INSURANCE CO. LTD.,MUMBAI vs D.C.I.T.(O.S.D.) -1(2), MUMBAI
ITA 5112/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ADIT CIR 2(2), MUMBAI vs TAJ TV LTD, MUMBAI
ITA 2073/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
TAJ TV LTD,MUMBAI vs ADDL DIT RG 2, MUMBAI
ITA 2065/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SBI LIFE INSURANCE CO. LTD,MUMBAI vs ACIT 1(3), MUMBAI
ITA 4066/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
TAJ TV LTD,MUMBAI vs ADDL DIT (IT) RG 2, MUMBAI
ITA 9079/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
VIDYAVIHAR CONTAINERS LTD,MUMBAI vs DCIT CIR 10(2), MUMBAI
ITA 7469/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT 18(1), MUMBAI vs ASHWIN NARENDRA LODHA, MUMBAI
ITA 6584/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
Pr.Commissioner of Income Tax-3 vs M/s.R.A.K.Ceramics India Private Limited
ITTA/595/2016ITAT Telangana
SANJAY KUMAR,M.S.K.JAISWAL
THE PR.COMMISSIONER OF INCOME TAX-CENTRAL-3 vs BABA GLOBAL LTD.
ITA/938/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
AGYA RAM vs INCOME TAX OFFICER
ITA/637/2007ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE S.L.BHAYANA
COMMISSIONER OF INCOME TAX (EXEMPTION) vs ACCURATE EDUCATION & RESEARCH SOCIETY
ITA/945/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
SMT. NIRMALA S TILAVALLI,HUBLI vs ITO, HUBLI
ITA 646/BANG/2015[2005-06]Status: DisposedITAT BangaloreAY 2005-06
SRI. SATISH KUMAR,BANGALORE vs ITO, BANGALORE
ITA 1461/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DCIT, BANGALORE vs M/S SUZLON WIND INTERNATIONAL LTD., BANGALORE
ITA 1454/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
