Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,854 total)
SMT. GAYATHRI BALASUBRAMANIAM,CHENNAI vs ACIT, CHENNAI
ITA 2972/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
BHARATHAN ANAND,CHENNAI vs ITO, CHENNAI
ITA 2630/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ARMSTRONG INTERNATIONAL PRIVATE LIMITED,CHENGALPUT vs DCIT, CHENNAI
ITA 945/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, CHENNAI vs ARMSTRONG INERNATIONAL PVT. LTD., CHENGALPUT
ITA 924/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
KALAIGNAR TV PVT LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1246/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
KALAIGNAR TV PVT LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1245/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
S.MUTHUKAUPPAN,CHENNAI vs ACIT, CHENNAI
ITA 2698/CHNY/2014[2007-08]Status: DisposedITAT ChennaiAY 2007-08
TAMILNADU ROAD DEVELOPMENT CO. LTD.,CHENNAI vs ACIT, CHENNAI
ITA 2192/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ELECTRONIC & ENGINEERING CO.,MUMBAI vs ACIT 24(1),ERSTWHILE JCIT-20(3), MUMBAI
ITA 6010/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
REFRIGERATED DISTRIBUTORS P.LTD,MUMBAI vs DCIT 2(3)(1), MUMBAI
ITA 4506/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ITO 2(3)(2), MUMBAI vs SHOPPE TILL U DROP P.LTD, MUMBAI
ITA 4116/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
OIL SEALS MANUFACTURING COMPANY P. LTD,MUMBAI vs ITO WD 2(2)(4), MUMBAI
ITA 3944/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
OIL SEALS MANUFACTURING COMPANY P. LTD,MUMBAI vs ITO WD 2(2)(4), MUMBAI
ITA 3943/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 24(3)(5), MUMBAI vs RANJANBEN K. DODIA, MUMBAI
ITA 3902/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RELIANCE MONEY INFRASTRUCTURE LTD,MUMBAI vs PR CIT 1, MUMBAI
ITA 3330/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHA TARACHAND FOJMAL & CO.,MUMBAI vs ITO WD 17(3)(3), MUMBAI
ITA 2930/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
LBS MANPOWER SERVICE PVT. LTD.,MUMBAI vs ITO - 9 (2) (2), MUMBAI
ITA 2743/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT - 17(2), MUMBAI vs JAI HIND OIL MILLS COMPANY, MUMBAI
ITA 2569/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHREE KRISHNA HINDU MERCHANTS CLUB,MUMBAI vs CIT(A) 30,
ITA 5103/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SBI LIFE INSURANCE CO. LTD,MUMBAI vs CIT 1, MUMBAI
ITA 2863/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 2(2)(2), MUMBAI vs MOBIAPPS (I) P.LTD, MUMBAI
ITA 2392/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT (TDS) 1(1), MUMBAI vs CMA CGM GLOBAL INDIA P.LTD, MUMBAI
ITA 2361/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
NIPRA FINANCIAL SERVICES P.LTD,MUMBAI vs ASST CIT RG 4(2), MUMBAI
ITA 2207/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 8(3)(1), MUMBAI vs UNITED HOME ENTERTAINMENT P.LTD, MUMBAI
ITA 1977/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASHUTOSH P. BHATT,MUMBAI vs CIT(A)-55, MUMBAI
ITA 1526/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT (IT) 1(1)(1), MUMBAI vs ASHUTOSH P BHATT, MUMBAI
ITA 1104/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
HINDUSTAN OIL EXPLORATION COMPANY LTD,MUMBAI vs DCIT 9(2), MUMBAI
ITA 1052/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 22(3), NAVI MUMBAI vs SUMAN N. BHALLA, NAVI MUMBAI
ITA 6700/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SMRUDHI ASSOCIATES,MUMBAI vs ITO 23(3)(3), MUMBAI
ITA 6653/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CC 47, MUMBAI vs AMLA A RUIA, MUMBAI
ITA 6421/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06