Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,854 total)
M/S. GOYAL IMPEX & INDUSTRIES LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1168/DEL/2014[2001-02]Status: DisposedITAT DelhiAY 2001-02
M/S. ORIENTAL BANK OF COMMERCE,GURGAON vs ADDL.CIT, NEW DELHI
ITA 6795/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, RUDRAPUR vs M/S. HOTEL RUDRA CONTINENTAL, UTTRAKHAND
ITA 5558/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. GRYPHON APPLIANCES LTD., NEW DELHI
ITA 3687/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs SH. HARBANS LAL, NEW DELHI
ITA 2458/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
Commissioner of Income Tax-II vs Smt. Pushpa Devi Tibrewala
ITTA/443/2016ITAT Telangana
U.DURGA PRASAD RAO,SANJAY KUMAR
SHREE SAI OIL COMPANY,FARIDABAD vs DCIT, FARIDABAD
ITA 4030/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ITO, RISHIKESH vs M/S. M.L. CREATIONS, DEHRADUN
ITA 4009/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
SHEELA JAIN,NEW DELHI vs ITO, NEW DELHI
ITA 4007/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs M/S. VINAYAK REMEDIES LTD., NEW DELHI
ITA 3998/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
SMT. SHAFALI JAIN,NEW DELHI vs ITO, NEW DELHI
ITA 3989/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
VJ DEVELOPMENT VENTURES PVT. LTD.,NEW DELHI vs ITO, GURGAON
ITA 1019/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
TEJ PAL YADAV,NEW DELHI vs ITO, NOIDA
ITA 2930/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. GANGA CONTRACTS & PROJECTS LTD., NOIDA
ITA 2783/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
SH. RAM KUMAR,NEW DELHI vs ITO, NEW DELHI
ITA 2774/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. VAILDOR CAPITAL INDIA PVT. LTD.,NEW DELHI vs ACIT, GURGAON
ITA 1979/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. NAVDEEP JEWELLERS PVT.LTD.,DELHI vs ACIT, FARIDABAD
ITA 1346/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, RUDRAPUR vs M/S HOTEL SONIA PVT. LTD., RUDRAPUR
ITA 5555/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ZUARI MANAGEMENT SERVICES LIMITED. THROUGH REPRESENTATIVE SHRI ANANDU VITHAL NAYAK. vs COMMISSIONER OF INCOME TAX, PANAJI.,
TXA/53/2015ITAT Bombay
THE EVEREST ADVERTISING PVT. LTD. vs THE C.I.T. B.C.VI
ITR/423/1999ITAT Bombay
TTHE C.I.T.B.C-I. vs M/S. LIKPROOF INDIA PVT. LTD.
ITR/392/1999ITAT Bombay
THE EVEREST ADVERTISING PVT. LTD. vs THE C.I.T., CITY - VI, BOMBAY.
ITR/42/2000ITAT Bombay
COMMISSIONER OF INCOME TAX CHANDIGARH vs M/S AMRITSAR IMPROVEMENT TRUST
ITA/76/2016ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
M/S HONDA MOTORCYCLE AND SCOOTER INDIA PVT LTD vs COMMISSIONER OF INCOME TAX GURGAON
ITA/345/2015ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
M/S MOBILITY SOLUTIONS LTD vs THE ASSISTANT COMMISSIONER OF INCOME TAX CHANDIGARH
ITA/56/2016ITAT Punjab & Haryana
SUSHAM SINGLA vs COMMISSIONER OF INCOME TAX, PATIALA (PUNJAB)
ITA/371/2015ITAT Punjab & Haryana
CIT, JALANDHAR vs GULAB DEVI MEMORIAL HOSPITAL TRUST
ITA/602/2010ITAT Punjab & Haryana
TRIBUNE TRUST CHANDIGARH vs COMMISSIONER OF INCOME TAX CHANDIGARH AND ANR
ITA/62/2015ITAT Punjab & Haryana
ITO, WARD-46(1), KOLKATA, KOLKATA vs ANUPAM NANDI, HOWRAH
ITA 774/KOL/2012[2007-08]Status: DisposedITAT KolkataAY 2007-08
ARMSTRONG INTERNATIONAL PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 782/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
