Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,854 total)
M/S. ARCHANA FEMALE CHILD TRUST,CHENNAI vs ACIT, BANGALORE
ITA 2179/CHNY/2016[2014-15]Status: DisposedITAT ChennaiAY 2014-15
M/S. ANISH KUMAR FEMALE CHILD TRUST,CHENNAI vs ACIT, BANGALORE
ITA 2178/CHNY/2016[2014-15]Status: DisposedITAT ChennaiAY 2014-15
M/S. ANISH KUMAR EDUCATION TRUST,CHENNAI vs ACIT, BANGALORE
ITA 2177/CHNY/2016[2014-15]Status: DisposedITAT ChennaiAY 2014-15
DCIT, CHENNAI vs TVH PROPERTY SERVICES INDIA PVT. LTD., CHENNAI
ITA 2081/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
PELICAN ESTATES AND DEVELOPERS,CHENNAI vs ACIT, CHENNAI
ITA 1905/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
MANSI FINANCE (CHENNAI) LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1904/CHNY/2016[2005-2006]Status: DisposedITAT ChennaiAY 2005-2006
MANSI FINANCE (CHENNAI) LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1903/CHNY/2016[2004-2005]Status: DisposedITAT ChennaiAY 2004-2005
JYOTHY LABORATORIES LTD.,MUMBAI vs DCIT, CHENNAI
ITA 1527/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
HARLAND CLARKE HOLDINGS SOFTWARE INDIA PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 784/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
STANDARD FIREWORKS (P) LTD.,CHENNAI vs ADDL. CIT, VIRUDHUNAGAR
ITA 2287/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
STANDARD FIREWORKS (P) LTD.,CHENNAI vs ADDL. CIT, VIRUDHUNAGAR
ITA 2286/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
C.ARYAMA SUNDARAM,CHENNAI vs ACIT, CHENNAI
ITA 1208/CHNY/2015[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
DCIT, CHENNAI vs SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD. (SPIC), CHENNAI
ITA 1821/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
SOUTHERN PETROCHEMICAL INDUSTRIES CORPN LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1418/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ITO, CHENNAI vs V.ANANDAN, CHENNAI
ITA 1316/CHNY/2013[2004-05]Status: DisposedITAT ChennaiAY 2004-05
SMT. R.JANSI RANI,CHENNAI vs ACIT, MADURAI
ITA 753/CHNY/2012[2005-06]Status: DisposedITAT ChennaiAY 2005-06
SMT. R.JANSI RANI,CHENNAI vs ACIT, MADURAI
ITA 752/CHNY/2012[2004-05]Status: DisposedITAT ChennaiAY 2004-05
ACIT 25(2), MUMBAI vs H.K. PUJARA BUILDERS, MUMBAI
ITA 593/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PRITI TARUN SHAH,MUMBAI vs ACIT CC 22, MUMBAI
ITA 3892/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 10(3), MUMBAI vs BLACK & VEATCH CONSULTING P.LTD, MUMBAI
ITA 6711/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DR. MEERA NARENDRA REGE,MUMBAI vs ITO 11(3)(1), MUMBAI
ITA 1410/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DR. NARENDRA M REGE,MUMBAI vs ITO 11(3)(1), MUMBAI
ITA 1408/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ADDL CIT 17(2), MUMBAI vs MELARCODE K. NANDKUMAR, MUMBAI
ITA 6061/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
M/S.HABITAT VENTURE CONSTRUCTIONS PVT. LTD.,BANGALORE vs DCIT, CIRCLE-3(1), BANGALORE
ITA 1704/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SMT. USHA,GHAZIABAD vs ITO, GHAZIABAD
ITA 900/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
ASHISH SAHAI,GHAZIABAD vs ITO, GHAZIABAD
ITA 4463/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
DEEPAK GOYAL,NEW DELHI vs JCIT, NEW DELHI
ITA 4421/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. CURE FOUNDATION,MEERUT vs CIT(E), LUCKNOW
ITA 3222/DEL/2015[]Status: DisposedITAT Delhi
ITO, NEW DELHI vs M/S. HAMLOG BUILDERS PVT. LTD., NEW DELHI
ITA 925/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. SRI ENDRASH INVESTMENT & FINANCE (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6956/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
