Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,854 total)

SH. JAGDISH PRASAD SHARMA,NEW DELHI vs ACIT, NEW DELHI

ITA 50/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
28/12/2016

RAJ KUMAR SHARMA,GHAZIABAD vs ITO, GHAZIABAD

ITA 1793/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
28/12/2016

BABA GLOBAL LTD.,DELHI vs DCIT, NEW DELHI

ITA 1085/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
28/12/2016

M/S. MATHUR IMPORTS & EXPORTS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 2923/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
28/12/2016

ITO, NEW DELHI vs M/S. BHARTENDU INVESTMENT & FINANCIAL SERVICES PVT. LTD., NEW DELHI

ITA 1988/DEL/2014[1997-98]Status: DisposedITAT DelhiAY 1997-98
28/12/2016

ITO, NEW DELHI vs SH. DILBAR HUSSAIN, NEW DELHI

ITA 1327/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
28/12/2016

BHUPINDER SINGH KOCHAR,NEW DELHI vs DCIT, NEW DELHI

ITA 6085/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
28/12/2016

DCIT, NEW DELHI vs BHARTI AIRTEL SERVICES LTD., NEW DELHI

ITA 3591/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
28/12/2016

M/S. BLA- MK(JV),NEW DELHI vs ITO, NEW DELHI

ITA 2190/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
28/12/2016

M/S. BHARTI ENTERPRISES,NEW DELHI vs JCIT, NEW DELHI

ITA 1161/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
28/12/2016

SMT. SAVITA,GURGAON vs ITO, REWARI

ITA 2642/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
28/12/2016

SAJAL ROY,HOOGHLY vs ITO, WD-22(2), KOLKATA, KOLKATA

ITA 727/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
27/12/2016

DCIT, CHENNAI vs CONSOLIDATED CONSTRUCTION CONSORTIUM LTD., CHENNAI

ITA 830/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
27/12/2016

MEGHRAJ JAIN SHIKAR,CHENNAI vs ITO, CHENNAI

ITA 656/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
27/12/2016

SOUTHERN ROADWAYS LIMITED,MADURAI vs DCIT, MADURAI

ITA 321/CHNY/2016[1973-74]Status: DisposedITAT ChennaiAY 1973-74
27/12/2016

SHRI C. ABDUL RAHMAN & CO.,CHENNAI vs ITO, CHENNAI

ITA 2694/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
27/12/2016

SMT. KARPAGAM,CHENNAI vs DCIT, CHENNAI

ITA 2693/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
27/12/2016

SUNBRIGHT DESIGNERS PVT. LTD.,CHENNAI vs ACIT, CHENNAI

ITA 2632/CHNY/2016[2003-04]Status: DisposedITAT ChennaiAY 2003-04
27/12/2016

M/S. COMPUTER AGE MANAGEMENT SERVICES PVT.. LTD.,CHENNAI vs ACIT, CHENNAI

ITA 2250/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
27/12/2016

M/S. ANISH KUMAR FEMALE CHILD TRUST,CHENNAI vs ITO, CHENNAI

ITA 2190/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
27/12/2016

M/S. ANISHKUMAR MALE CHILD TRUST,CHENNAI vs ITO, CHENNAI

ITA 2189/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
27/12/2016

M/S. ANISH KUMAR MARRIAGE TRUST,CHENNAI vs ITO, CHENNAI

ITA 2188/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
27/12/2016

M/S. ARCHANA FEMALE CHILD TRUST,CHENNAI vs ITO, CHENNAI

ITA 2187/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
27/12/2016

M/S. ANISH KUMAR WIFE TRUST,CHENNAI vs ITO, CHENNAI

ITA 2186/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
27/12/2016

M/S. ANISH KUMAR EDUCATION TRUST,CHENNAI vs ITO, CHENNAI

ITA 2185/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
27/12/2016

M/S. ARCHANA MALE CHILD TRUST,CHENNAI vs ACIT, BANGALORE

ITA 2184/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
27/12/2016

M/S. ANISHKUMAR MALE CHILD TRUST,CHENNAI vs ACIT, BANGALORE

ITA 2183/CHNY/2016[2014-15]Status: DisposedITAT ChennaiAY 2014-15
27/12/2016

M/S. ANISHKUMAR MARRIAGE TRUST,CHENNAI vs ACIT, BANGALORE

ITA 2182/CHNY/2016[2014-15]Status: DisposedITAT ChennaiAY 2014-15
27/12/2016

M/S. ANISHKUMAR WIFE TRUST,CHENNAI vs ACIT, BANGALORE

ITA 2181/CHNY/2016[2014-15]Status: DisposedITAT ChennaiAY 2014-15
27/12/2016

M/S. ARCHANA MALE CHILD TRUST,CHENNAI vs ACIT, BANGALORE

ITA 2180/CHNY/2016[2014-15]Status: DisposedITAT ChennaiAY 2014-15
27/12/2016