Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,854 total)
VESUVIUS INDIA LIMITED,KOLKATA vs DCIT, CIRCLE - 10, KOLKATA, KOLKATA
ITA 614/KOL/2011[2004-05]Status: DisposedITAT KolkataAY 2004-05
VESUVIUS INDIA LIMITED,KOLKATA vs DCIT, CIRCLE - 10, KOLKATA, KOLKATA
ITA 613/KOL/2011[2003-04]Status: DisposedITAT KolkataAY 2003-04
CITY UNION BANK LIMITED,KUMBAKONAM vs JCIT, KUMBAKONAM
ITA 2035/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
CITY UNION BANK LIMITED,KUMBAKONAM vs JCIT, KUMBAKONAM
ITA 2034/CHNY/2014[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ACIT, KUMBAKONAM vs CITY UNION BANK LIMITED, KUMBAKONAM
ITA 1804/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, KUMBAKONAM vs CITY UNION BANK LIMITED, KUMBAKONAM
ITA 1803/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ACIT, KUMBAKONAM vs CITY UNION BANK LIMITED, KUMBAKONAM
ITA 1802/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ACIT, KUMBAKONAM vs CITY UNION BANK LIMITED, KUMBAKONAM
ITA 1801/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ACIT, KUMBAKONAM vs CITY UNION BANK LIMITED, KUMBAKONAM
ITA 1671/CHNY/2014[2007-08]Status: DisposedITAT ChennaiAY 2007-08
MAHAVIR ENTERPRISES,NAVI MUMBAI vs PR CIT 28, NAVI MUMBAI
ITA 920/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
AMIT DEVANI,MUMBAI vs ITO 22(1)(1), NAVI MUMBAI
ITA 705/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PEOPLE INERACTIVE (I) P. LTD,MUMBAI vs PR CIT 7, MUMBAI
ITA 3717/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PEOPLE INERACTIVE (I) P.LTD,MUMBAI vs PR CIT 7, MUMBAI
ITA 3558/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACCORD FINTECH P.LTD,MUMBAI vs DCIT CIR 6(1), MUMBAI
ITA 3364/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 29 (1) (1), MUMBAI vs ASIAN ANCILLARY CORPORATION, MUMBAI
ITA 2297/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT 29(1), MUMBAI vs GHANSHYAM GURSAHANI, MUMBAI
ITA 2561/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ANJALI A MALPANI, MUMBAI vs ACIT 11(2), MUMBAI
ITA 103/MUM/2015[2002-03]Status: DisposedITAT MumbaiAY 2002-03
ACIT 21(1), MUMBAI vs CHOUDHARY EXPORTS, MUMBAI
ITA 7423/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MATA SECURITIES INDIA P.LTD,MUMBAI vs ASST CIT CIR 4(3), MUMBAI
ITA 6431/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BHARTIYA VICHAR DARSHAN,NAVI MUMBAI vs ITO (E) 1(1), MUMBAI
ITA 6313/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 16(2)(4), MUMBAI vs BANOO R. BATLIBOI, MUMBAI
ITA 4160/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 4(3), MUMBAI vs JM FINANCIAL SERVICES P.LTD, MUMBAI
ITA 3660/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
JM FINANCIAL SERVICES LTD,MUMBAI vs JCIT (OSD) 4(3), MUMBAI
ITA 3654/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PANNA GOLD IMPEX LTD ( FOREMERLY KNOWN AS A SHREE MARUDHAR JEWELLERS LTD),MUMBAI vs ITO 4(3)(4), MUMBAI
ITA 1076/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
The Commissione of Income Tax-IV, vs M/s. Power Computer Technologies
ITTA/638/2016ITAT Telangana
U.DURGA PRASAD RAO,SANJAY KUMAR
SMT.KAVITHA TILOK W/O. S.TILOKCHAND DHARIWALL,BANGALORE vs COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 928/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ITO, DAVANGERE vs SRI. S.M. RAFIQ, DAVANGERE
ITA 6/BANG/2016[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SRI.RAJARAM KANNAN,BANGALORE vs ITO,WARD-5(3)(2), BANGALORE
ITA 1749/BANG/2016[2013-14]Status: DisposedITAT BangaloreAY 2013-14
SRI. ARUN KUMAR,KALABURAGI vs ASST.C.I.T., KALABURAGI
ITA 117/BANG/2016[2013-14]Status: DisposedITAT BangaloreAY 2013-14
PRAKASH CHAND,REWARI vs ITO, REWARI
ITA 2221/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
