Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,854 total)
BRICS GILT FINANCE P.LTD,MUMBAI vs DCIT 1(2), MUMBAI
ITA 1157/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ADDL CIT RG 4(2), MUMBAI vs MIT CHATSON P.LTD, MUMBAI
ITA 7093/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HYBRID FINANCIAL SERVICES LTD.,MUMBAI vs A,C,I.T.-10(3), MUMBAI
ITA 6303/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 25(2), MUMBAI vs METFORM CORPORATION, MUMBAI
ITA 6233/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 25(2), MUMBAI vs METCRAFT ENGINEERING CORPORATION, MUMBAI
ITA 6232/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MADHUKAR C. SHETH,MUMBAI vs ACIT 12(1), MUMBAI
ITA 6202/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BRCM LTD,MUMBAI vs ITO 8(1)(2), MUMBAI
ITA 7757/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RJ AQUA FOOD PVT. LTD.,DEHRADUN vs ACIT, DEHRADUN
ITA 4991/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
SHRI PAWAN OJHA,UTTAR PRADESH vs ACIT, NOIDA
ITA 4987/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
MR. DHARAM PAL SINGH,NOIDA vs ITO, NOIDA
ITA 4545/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs M/S. ABROL INDIA PVT. LTD., NEW DELHI
ITA 4482/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S LEELAVATI SOMANY EDUCATION TRUST,REWARI vs ACIT, REWARI
ITA 2565/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
SMT. PRIT PAL KAUR,ROORKEE vs ITO, ROORKEE
ITA 2155/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
SMT. PRIT PAL KAUR,ROORKEE vs ITO, ROORKEE
ITA 2154/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
SMT. PRIT PAL KAUR,ROORKEE vs ITO, ROORKEE
ITA 2153/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
SMT. TARUN KALRA,ROORKEE vs ITO, ROORKEE
ITA 2149/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
SMT. TARUN KALRA,ROORKEE vs ITO, ROORKEE
ITA 2148/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
ALEXANDER ATHLETIC CLUB,MEERUT vs ACIT, MEERUT
ITA 1537/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SMT. MANJU MITTAL,NEW DELHI vs ITO, MEERUT
ITA 6009/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
SHRI BHUPINDERJIT SINGH SAWHNEY,NEW DELHI vs ITO, NEW DELHI
ITA 3572/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, REWARI vs SH. PHOOL SINGH, REWARI
ITA 3018/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. GREATER ASHOKA LAND & DEVELOPMENT CO. LTD., NEW DELHI
ITA 2917/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
ADIT(E), NEW DELHI vs M/S. INDIAN INSTITUTE OF SOCIAL DEVELOPMENT, NEW DELHI
ITA 1413/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
ADIT(E), NEW DELHI vs INDIAN INSTITUTE FOR SOCIAL DEVELOPENT, NEW DELHI
ITA 5250/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
SHRI TAPAN DEBNATH,KOLKATA vs ITO, WD-26(2), KOLKATA, KOLKATA
ITA 742/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
SANKALP SEVA MISSION,KOLKATA vs CIT(EXEMPTIONS), KOLKATA, KOLKATA
ITA 1405/KOL/2016[]Status: DisposedITAT Kolkata
SANKALP SEVA MISSION,KOLKATA vs CIT(EXEMPTIONS), KOLKATA, KOLKATA
ITA 1404/KOL/2016[]Status: DisposedITAT Kolkata
SURENDRA KUMAR JOSHI,KOLKATA vs THE ACIT, CIR-40, KOLKATA, KOLKATA
ITA 869/KOL/2015[2010-11]Status: DisposedITAT KolkataAY 2010-11
I.T.O., WARD-32(1), KOLKATA, KOLKATA vs M/S. KAYCEE TRADING CO., KOLKATA
ITA 142/KOL/2015[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
SRI SITANGSHU SETH,HOOGHLY vs ITO, WD-1(4), KOLKATA, HOOGHLY
ITA 1124/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009