Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,854 total)
TAMILNADU ADVOCATES WELFARE FUND,CHENNAI vs DDIT (OSD), CHENNAI
ITA 2620/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
TAMILNADU ADVOCATES WELFARE FUND,CHENNAI vs DDIT (OSD), CHENNAI
ITA 2619/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
TAMILNADU ADVOCATES WELFARE FUND,CHENNAI vs DDIT (OSD), CHENNAI
ITA 2618/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
TAMILNADU ADVOCATES WELFARE FUND,CHENNAI vs DDIT (OSD), CHENNAI
ITA 2617/CHNY/2016[2006-07]Status: DisposedITAT ChennaiAY 2006-07
TAMILNADU ADVOCATES WELFARE FUND,CHENNAI vs DDIT (OSD), CHENNAI
ITA 2616/CHNY/2016[2005-06]Status: DisposedITAT ChennaiAY 2005-06
AGILE ELECTRIC SUB ASSEMBLY (P) LTD.,CHENNAI vs DCIT, CHENNAI
ITA 2497/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
V.N.MEHTA & CO.,CHENNAI vs ACIT, CHENNAI
ITA 1766/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT, COIMBATORE vs T. STANES & COMPANY LTD., COIMBATORE
ITA 888/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
TAMILNADU PETROPRODUCTS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1619/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
TAMILNADU PETROPRODUCTS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1618/CHNY/2015[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT, COIMBATORE vs T.STANES AND COMPANY LIMITED, COIMBATORE
ITA 1386/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
C.ELANGO,TIRUPPUR vs ACIT, TIRUPPUR
ITA 118/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
NEW BAL ROADLINES,MUMBAI vs ITO WD 23(1)(1), MUMBAI
ITA 4673/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SUYOGI ENTERPRIESES,MUMBAI vs ITO WD 32(3)(4), MUMBAI
ITA 4656/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO WD 19(2)(4), MUMBAI vs NEW SEAGULL CO OP HSG. SOCIETY LTD, MUMBAI
ITA 4648/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT 4(1)(1), MUMBAI vs CRESCENT FINSTOCK LTD, MUMBAI
ITA 4612/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 17(1)(3), MUMBAI vs THE CENTRAL TELEGRAPH OFFICE EMPLOYEES CO OP CREDIT SOCIETY LTD, MUMBAI
ITA 4553/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
KALPAJ REALTY P.LTD,MUMBAI vs ITO WD 9(2)(2), MUMBAI
ITA 4272/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 3(1)(1), MUMBAI vs B. ARUNKUMAR CAPITAL & CREDIT SERVICES P.LTD, MUMBAI
ITA 4148/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ALPEX HOLDINGS P.LTD,MUMBAI vs PR CIT 6, MUMBAI
ITA 3319/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SARANG SHEPHERDS & FARMS,MUMBAI vs DCIT CENT. CIR. - 36, MUMBAI
ITA 2795/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GOLDSTAR FINVEST P.LTD,MUMBAI vs DCIT CC (46), MUMBAI
ITA 74/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 31(2)(3), MUMBAI vs MAHESH BANICHAND RAJPUT, MUMBAI
ITA 2606/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO (IT) 2(3)(1), MUMBAI vs RAJIV GOGIA, MUMBAI
ITA 1348/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BOMBAY SUBURBAN ART AND CRAFT EDUCATION SOCIETY,MUMBAI vs ITO (E) 1(1), MUMBAI
ITA 7126/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
HYBRID FINANCIAL SERVICES LTD,MUMBAI vs DCIT 8(2), MUMBAI
ITA 6571/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 24(3)(2), MUMBAI vs MANJULA S. SHAH, MUMBAI
ITA 6004/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 8(2), MUMBAI vs MAN INFRAPROJECTS P. LTD, MUMBAI
ITA 5654/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
HYBRID FINANCIAL SERVICES LTD,MUMBAI vs DCIT 8(2), MUMBAI
ITA 326/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CHINA OCEANIC SHIPPING (GROUP ) CO,.,MUMBAI vs ASST DIT (IT) 1(2), MUMBAI
ITA 2144/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
