Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,854 total)
DCIT, CIRCLE - 10, KOLKATA, KOLKATA vs VESUVIOUS INDIA LTD., KOLKATA
ITA 563/KOL/2011[2003-04]Status: DisposedITAT KolkataAY 2003-04
SAREGAMA INDIA LIMITED,KOLKATA vs ACIT, CIRCLE - 3, KOLKATA
ITA 1148/KOL/2006[2001-02]Status: DisposedITAT KolkataAY 2001-02
M/S. ALBILAL ROADLINES,TIRUVANNAMALAI vs ITO, VELLORE
ITA 2823/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DAEWON KANG UP CO. LIMITED,THIRUVALLUR vs DDIT, CHENNAI
ITA 818/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT CIR 4(3)(1), MUMBAI vs NARENDRA VEGETABLE PRODUCTS P.LTD, MUMBAI
ITA 4575/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
HEMA R GUPTA,MUMBAI vs ITO 14(3)(2), MUMBAI
ITA 2643/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
HEMA R. GUPTA,MUMBAI vs ITO WD 14(3)(2), MUMBAI
ITA 2640/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
RAKEHSKUMAR M. GUPTA, MUMBAI vs ITO 14(3)(2), MUMBAI
ITA 2594/MUM/2015[2002-03]Status: DisposedITAT MumbaiAY 2002-03
DOMINANCE TRADE & INVESTMENT P. LTD,MUMBAI vs DCIT (OSD-II) C-7, MUMBAI
ITA 1549/MUM/2014[1999-2000]Status: DisposedITAT MumbaiAY 1999-2000
DCIT, NEW DELHI vs M/S. BIHARIJI ISPAT UDYOG LTD., NEW DELHI
ITA 418/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. UBITECH PRIVATE LIMITED,FARIDABAD vs ADDL.CIT, FARIDABAD
ITA 2414/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. LIVING MEDIA LTD., NEW DELHI
ITA 2290/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. LIVING MEDIA LTD., NEW DELHI
ITA 2289/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S. JAY BEE INDUSTRIES, NEW DELHI
ITA 1562/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. LIVING MEDIA INDIA LIMITED,NEW DELHI vs ACIT, NEW DELHI
ITA 1554/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. LIVING MEDIA INDIA LIMITED,NEW DELHI vs ACIT, NEW DELHI
ITA 1553/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. LAKHANI FOOTWEAR PVT. LTD.,FARIDABAD vs ACIT, NEW DELHI
ITA 1502/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
. DCIT, NEW DELHI vs M/S BSES YAMUNA POWER LTD., DELHI
ITA 828/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
. DCIT, NEW DELHI vs M/S BSES RAJDHANI POWER LTD., NEW DELHI
ITA 827/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. AADI INTERNATIONAL,NEW DELHI vs DCIT, NEW DELHI
ITA 6612/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. AADI INTERNATIONAL, NEW DELHI
ITA 6583/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SMT. NAINA KAPUR,NEW DELHI vs ACIT, NEW DELHI
ITA 6438/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. RANCURE INVESTMENT PVT. LTD., DELHI
ITA 6099/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. KHANNA PHARMA, NEW DELHI
ITA 6415/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. JUBILIANT ENERGY KHARSANG PVT. LTD., NEW DELHI
ITA 5384/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, CHENNAI vs KEC INTERNATIONAL LIMITED, HARYANA
ITA 431/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ACIT, CHENNAI vs M/S. SAHUWALIA FLOUR MILLS, CHENNAI
ITA 2849/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
BOOMI BOTTLING GAS,CHENNAI vs ADDL. CIT, CHENNAI
ITA 268/CHNY/2016[2003-04]Status: DisposedITAT ChennaiAY 2003-04
DCIT, CHENNAI vs SHRI C. KATHIRVEL, CHENNAI
ITA 2656/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, CHENNAI vs SMT. BHAGAVATHY VELAN, CHENNAI
ITA 2655/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09