Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,854 total)
COMMISSIONER OF INCOME TAX vs M/S UPAAN RESORTS P.LTD.
ITA/652/2004ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX vs M/S MOSER BAER INDIA LTD.
ITA/499/2004ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
C.I.T.UDAIPUR vs UDAIPUR MAHILA URBAN CO.-OP.BANK LTD.
ITA/103/2013ITAT Rajasthan
THE ITO-1(1), INDORE vs SHRI MOHAN SINGH SOLANKI, INDORE
ITA 787/IND/2016[2008-09]Status: DisposedITAT IndoreAY 2008-09
ITO, JAIPUR vs KHETI LAL SHARMA HUF, JAIPUR
ITA 885/JPR/2016[2006-07]Status: DisposedITAT JaipurAY 2006-07
ITO, AJMER vs KEKRI SAHAKARI BHUMI VIKAS BANK LTD., AJMER
ITA 881/JPR/2016[2008-09]Status: DisposedITAT JaipurAY 2008-09
VIKAS OIL MILL,JAIPUR vs CIT, ALWAR
ITA 514/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
UNION OF INDIA vs DR P K SRIHARI
WP/56608/2016ITAT Karnataka
P.S.DINESH KUMAR,JAYANT PATEL
M/S DHANOOLALL & SONS,KOLKATA vs ACIT, CIR-34, KOLKATA, KOLKATA
ITA 569/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
ITO 26(2)(4), MUMBAI vs PHARMA SEARCH, MUMBAI
ITA 2679/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
GLOBAL E SERVICES PVT. LTD.,MUMBAI vs DCIT 9(1) (ERSTWHILE) ACIT 12(2)(2) (PRESENT), MUMBAI
ITA 2212/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SAMARTHMAL P. MALI,MUMBAI vs DCIT CENT. CIR. 4(4), RANGE -4, MUMBAI
ITA 2185/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
PRAKASH P. MALI,MUMBAI vs DCIT CENT. CIR. 4(4), RANGE -4, MUMBAI
ITA 2179/MUM/2016[2001-02]Status: DisposedITAT MumbaiAY 2001-02
SOLAR TURBINES INDIA P.LTD,MUMBAI vs DCIT 15(3)(2), MUMBAI
ITA 1075/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
KAINYA & ASSOCIATES P.LTD,MUMBAI vs DCIT CEN CIR 22, MUMBAI
ITA 6300/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RBS EQUITIES (INDIA) LTD,MUMBAI vs DCIT RG 4(1), MUMBAI
ITA 1102/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RBS FINANCIAL SERVICES (I) P LTD,MUMBAI vs ASST CIT CIR 3(3), MUMBAI
ITA 5997/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ALLANA FROZEN FOODS LTD,MUMBAI vs DCIT CIR 1(1), MUMBAI
ITA 4056/MUM/2011[2002-03]Status: DisposedITAT MumbaiAY 2002-03
RBS EQUITIES (I) LTD ( FORMELRY KNWON AS AMRO ASIA EQUITIES (I) LTD),MUMBAI vs ACIT RG 4(), MUMBAI
ITA 7588/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
COMMISSIONER OF INCOME TAX vs M/S KWALITY RESTAURANT & ICE CREAM
ITA/487/2004ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
SKIN INST. &PUBLIC SERVICE CHA vs COMMISSIONER OF INCOME TAX
ITA/417/2005ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
SMT. SUNITA SINGH,NEW DELHI vs ITO, NEW DELHI
ITA 4618/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. HUGHES NETWORK SYSTEMS INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2811/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. HARSH INTERNATIONAL PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2737/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY,DEHRADUN vs CIT, DEHRADUN
ITA 180/DEL/2013[]Status: DisposedITAT Delhi
ACIT, NEW DELHI vs M/S. B.R. HOLDING PVT. LTD., NEW DELHI
ITA 4764/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S JET AIR PVT. LTD., NEW DELHI
ITA 3622/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
RAJ KUMAR SINGHVI,KOLKATA vs ITO, WARD-41(1), KOL, KOLKATA
ITA 1492/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
WHITE CLIFF PROPERTIES PVT. LTD.,KOLKATA vs ITO, WD-12(1), KOLKATA, KOLKATA
ITA 341/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
PLATINUM COMMERCE PVT. LTD.,KOLKATA vs D.C.I.T.CENTRAL CIRCLE-VII, KOLKATA, KOLKATA
ITA 10/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
