Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,854 total)
ITO (TDS) (OSD) 1(2), MUMBAI vs EMIRATES, MUMBAI
DCIT 22(3), NAVI MUMBAI vs ABHINAV BUILDERS, MUMBAI
DCIT CEN CIR 23, MUMBAI vs SARANG PROPERTY DEVELOPERS P.LTD, MUMBAI
ACIT 19(3), MUMBAI vs SETHNA CONSTRUCITONS, MUMBAI
DCIT 8(2), MUMBAI vs LOTWIN ONLINE LOTTERY P.LTD, MUMBAI
DCIT CIR 3(1), MUMBAI vs ICICI BANK LTD, MUMBAI
ACIT CEN CIR 2, THANE vs TRIVENI REALITIES, NAVI MUMBAI
ASST CIT CEN CIR 2, THANE vs TRIVENI DEVELOPERS, NAVI MUMBAI
KANGA & CO,MUMBAI vs JT CIT 11(2), MUMBAI
The Commissioner of Income Tax vs M/s. K.C.P Limited
U.DURGA PRASAD RAO,SANJAY KUMAR
COMMISSIONER OF INCOME TAX vs NOBLE MERCANTILE PVT.LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE COMMISSIONER OF INCOME TAX vs M/S FREIGHTSHIP CONSULTANTS P.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
CIT vs MEERA GULATI
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR.COMMISSIONER OF INCOME TAX -6 vs MONA ADVERTISING & MARKETING PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
DIRECTOR OF INCOME TAX vs LUCENT TECHNOLOGY INT INC
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX DELHI VIII vs SUDHIR GUPTA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX DELHI CENTRAL I vs VISHWA DHARMAYATAN TRUST
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOMET AX DELHI vs TUSHA GUPTA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
CIT vs ISCON GLOBAL PVT LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF INCOME TAX-06 vs NOBLE MERCANTILE PVT.LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
CIT vs J MITRAS & CO LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSSIONER OF INCOME TAX vs JATINDER PAL SINGH
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX vs NOBLE MERCANTILE PVT. LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
CIT vs DLF RECREATIONAL FOUNDATION PVT LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCME TAX DELHI vs SMRITI GUPTA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX, vs M/S NOBLE MERCANTILE PVT. LTD.,
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE COMMISSIONER OF INCOME TAX vs M/S FREIGHTSHIP CONSULTANTS P.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
CIT vs FLEX FOODS LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF vs M/S.CHETTINAD LOGISTICS
Hon`ble Mr Justice HULUVADI G. RAMESH