Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,854 total)
M/S. INDUS PROTEIN LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3276/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
EXL SERVICE.COM (INDIA) PVT. LTD.,NEW DELHI vs DCIT (LTU), NEW DELHI
ITA 302/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. K.K. ARORA & SONS (HUF),NEW DELHI vs ACIT, NEW DELHI
ITA 2960/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. ASIA SATELLITE TELECOMMUNICATIONS CO. LTD.,NEW DELHI vs DDIT, NEW DELHI
ITA 558/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. ASIA SATELLITE TELECOMMUNICATIONS CO. LTD.,NEW DELHI vs ADIT, NEW DELHI
ITA 5410/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
GREEN PETALS CAPFIN PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3066/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
SHRI VIVEK AGGARWAL,NEW DELHI vs ACIT, NEW DELHI
ITA 2542/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
SHRI VIVEK AGGARWAL,NEW DELHI vs ACIT, NEW DELHI
ITA 2541/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
SHRI VIVEK AGGARWAL,NEW DELHI vs ACIT, NEW DELHI
ITA 2540/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
THE MANTOLA CO-OPERATIVE THRIFT AND CREDIT SOCIETY LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 204/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
SH. VIJAY KUMAR,NEW DELHI vs ITO, NEW DELHI
ITA 6074/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. VIJAY KUMAR,NEW DELHI vs ITO, NEW DELHI
ITA 6073/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. RAVINDER SINGHAL,NEW DELHI vs DCIT, NEW DELHI
ITA 5749/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
SH. RAVINDER SINGHAL,NEW DELHI vs DCIT, NEW DELHI
ITA 5748/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
SH. RAVINDER SINGHAL,NEW DELHI vs DCIT, NEW DELHI
ITA 5747/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT, NEW DELHI vs M/S KONNAR ENTERPRISES PVT. LTD., NEW DELHI
ITA 4145/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ASIA SATELLITE TELECOMMUNICATIONS CO. LTD.,GURGAON vs ADIT, NEW DELHI
ITA 5468/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
THE INDIAN HUME PIPE COMPANY LIMITED,MUMBAI vs DCIT - CC-3(3), MUMBAI
ITA 2868/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 27(2)(1), NAVI MUMBAI vs KBL PIL CONSORTIUM, MUMBAI
ITA 2837/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BHAGARAM P. MALI,MUMBAI vs ASST CIT (OSD I) CEN RG 7, MUMBAI
ITA 5782/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
BHAGARAM P. MALI,MUMBAI vs ASST CIT (OSD I) CEN RG 7, MUMBAI
ITA 5781/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
BHAGARAM P. MALI,MUMBAI vs ASST CIT (OSD I) CEN RG 7, MUMBAI
ITA 5780/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
BHAGARAM P. MALI,MUMBAI vs ASST CIT (OSD I) CEN RG 7, MUMBAI
ITA 5779/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DR. NARENDRA M. REGE,MUMBAI vs ITO 11(3)(1), MUMBAI
ITA 3877/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BABITA MALKANI,MUMBAI vs DCIT CC 25, MUMBAI
ITA 3347/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SANJAY CHAMANLAL MUNSHI,MUMBAI vs ITO WD 5(1)(3), MUMBAI
ITA 2981/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CC 7(2), MUMBAI vs MAMANIA FAMILY TRUST, MUMBAI
ITA 2749/MUM/2015[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DR MAHESH V BALSEKAR,MUMBAI vs ADDL CIT RG 11(3) NOW RG 16(3), MUMBAI
ITA 2688/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 33(3), MUMBAI vs XERXES RAO, MUMBAI
ITA 2352/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO WD 1(1), KALYAN vs HASMUKH JAGDISH VISARIA, BHIWANDI
ITA 7138/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
